ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX-II vs MOHMED JUBER DADANI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs MOHMED JUNED DADANI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs MOHMED JUBER DADANI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX-II vs MOHMED JUNED DADANI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
KHURANA ENGINEERING LIMITED AS SUCCESSOR OF M.S KHURANA vs DEPUTY COMMISSIONER OF INCOME TAX (OSD)-I
D C I T - CIRCLE - 4(1) - BARODA vs MUNJAL AUTO INDUSTRIES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
D C I T - CIRCLE - 4(1) - BARODA vs MUNJAL AUTO INDUSTRIES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
D C I T - CIRCLE - 4(1) - BARODA vs MUNJAL AUTO INDUSTRIES LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX vs GUJARAT INDUSTRIAL INVESTMENT CORPORATION LTD
D C I T - CIRCLE - 4(1) - BARODA vs MUNJAL AUTO INDUSTRIES LTD
R K INDUSTRIES (UNIT 2) vs COMMISSIONER OF INCOME TAX-VI
TORRENT PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX
D C I T - CIRCLE 1(2) - BARODA vs INOX LEISURE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
D C I T - CIRCLE 1(2) - BARODA vs INOX LEISURE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
D C I T - CIRCLE 1(2) - BARODA vs INOX LEISURE LTD
KANUBHAI MAFATLAL PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX
CHIEF COMMISSIONER OF INCOME TAX (OSD) vs GUJARAT MITRA PVT LTD
COMMISSIONER OF CENTRAL EXCISE vs M/S CADILA HEALTHCARE LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MS. JUSTICE HARSHA DEVANI
