← All Benches

ITAT Gujarat Bench

6,755 judgments

NEESA LEISURE LTD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(2)

SCA/6811/20139/5/2013

D C I T - CENTRAL CIRCLE - 1 - BARODA vs LALITKUMAR M PATEL

TAXAP/192/20126/5/2013

COMMISSIONER OF INCOME TAX vs PRATAPSINH MANSINH DABHI

TAXAP/928/20122/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX IV vs SIKANDARKHAN N TUNVAR

TAXAP/905/20122/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX III vs NISHA METAL

TAXAP/894/20122/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ARYAN MINES AND MINERALS CORPORATION

TAXAP/857/20122/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX - RAJKOT - I vs RAJESH A BORICHA

TAXAP/832/20122/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX RAJKOT I vs BHOOMI CONSTRUCTION

TAXAP/710/20122/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs AMIYA SACHINDRANATH DEY

TAXAP/58/20132/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX RAJKOT II vs ODERA CONSTRUCTION

TAXAP/51/20132/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX II vs PUSHPABEN D PATEL

TAXAP/218/20132/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX I vs MAYUR ROAADWAYS

TAXAP/12/20132/5/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX RAJKOT I vs VISHRAM KARSHAN GORASIYA

TAXAP/709/20122/5/2013

COMMISSIONER OF INCOME TAX I vs RAJESH VITTHALBHAI PATEL

TAXAP/13/201317/4/2013

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

VODAFONE WEST LIMITED FORMERLYKNOWN AS VODAFONE ESSAR vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/16455/201211/3/2013

VODAFONE WEST LIMITED FORMERLYKNOWN AS VODAFONE ESSAR vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/16453/20125/3/2013

VODAFONE WEST LIMITED FORMERLYKNOWN AS VODAFONE ESSAR vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/16454/20125/3/2013

JAGAT JAYANTILAL PARIKH vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/16062/201228/2/2013

ARPAN ASSOCIATES vs INCOME TAX SETTLEMENT COMM.

SCA/11830/200328/2/2013

MATHURBHAI BHIMJIBHAI RUDANI vs INCOME TAX SETTLEMENT COMMISSION

SCA/17523/200328/2/2013