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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX III vs MUNI SEVA ASHRAM

TAXAP/609/201224/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/656/201323/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/479/201323/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX AHMEDABAD III vs ANIL AMRUTLAL RELIA

TAXAP/478/201323/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

ANIL AMRUTLAL RELIA vs INCOME TAX OFFICER

TAXAP/322/201323/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

ANIL AMRUTLAL RELIA vs INCOME TAX OFFICER

TAXAP/323/201323/7/2013

COMMISSIONER OF INCOME TAX II vs SURAT BEVERAGES LTD

TAXAP/291/201322/7/2013

ASSTT. COMMISSIONER OF INCOME TAX vs GE INDIA INDUSTRIAL PVT LTD

SCA/6851/201318/7/2013

COMMISSIONER OF INCOME TAX -II vs OM BHOLE TRANSPORT AND CONSTRUCTION

TAXAP/309/201315/7/2013

VAGHJIBHAI S BISHNOI vs INCOME TAX OFFICER

SCA/6726/20139/7/2013

COMMISSIONER OF INCOME TAX 1 vs NEO STRUCTO CONSTRUCTION LTD

TAXAP/641/20129/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

SINTEX INDUSTRIES LTD vs DEPUTY COMMISSIONER OF INCOME TAX (OSD) - CIRCLE - 8

TAXAP/375/20122/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

SINTEX INDUSTRIES LTD vs ASSISTANT COMMISSIONER OF INCOME TAX (OSD)

TAXAP/261/20122/7/2013

COMMISSIONER OF INCOME TAX vs GUJARAT INFORMATICS LTD

TAXAP/503/201327/6/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs GUJARAT INFORMATICS LTD

TAXAP/502/201327/6/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT STATE PLASTIC MANUFACTURERS ASSOCIATION vs DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION)

SCA/4003/201325/6/2013

ANITADEVI MANOHARLAL AGARWAL vs COMMISSIONER OF INCOME TAX - 3

SCA/7246/201324/6/2013

GUJARAT LEASE FINANCING LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 4 AHMEDABAD

SCA/3048/201324/6/2013

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs WHITEFORD INDIA LTD

TAXAP/498/201324/6/2013

AMUL RESEARCH & DEVELOPMENT ASSOCIATION vs INCOME TAX OFFICER

SCA/6826/201317/6/2013