← All Benches

ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/552/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/531/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/530/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL NATURAL GAS CORPORATION LTD.

TAXAP/529/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/528/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/526/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/525/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/524/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL AND NATURAL GAS CORPORATION LTD.

TAXAP/523/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/522/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/521/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/520/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/519/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/551/201312/8/2013

COMMISSIONER OF INCOME TAX (TDS) vs OIL NATURAL GAS CORPORATION LTD.

TAXAP/527/201312/8/2013

GENERAL MOTORS INDIA PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/1588/201329/7/2013

SUN PHARMACEUTICAL INDUSTRIES LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/3013/201329/7/2013

SUN PHARMACEUTICAL INDUSTRIES LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2965/201329/7/2013

SUN PHARMACEUTICAL INDUSTRIES LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2966/201329/7/2013

COMMISSIONER OF INCOME TAX III vs MUNI SEVA ASHRAM

TAXAP/661/201324/7/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI