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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX I vs ADITYA MEDISALES LTD

TAXAP/730/20132/9/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

OVERSEAS TRADING AND SHIPPING CO. PVT. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/729/20132/9/2013

GIRIRAJ OIL MILLS vs STATE OF GUJARAT

TAXAP/495/201330/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GIRIRAJ OIL MILLS vs STATE OF GUJARAT

TAXAP/494/201330/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GIRIRAJ OIL MILLS vs STATE OF GUJARAT

TAXAP/493/201330/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

NIKI OIL MILLS vs STATE OF GUJARAT

TAXAP/491/201330/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

NIKI OIL MILLS vs STATE OF GUJARAT

TAXAP/490/201330/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

NIKI OIL MILLS vs STATE OF GUJARAT

TAXAP/489/201330/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX IV vs VALLBH GLASS WORKS LTD

TAXAP/677/201326/8/2013

J R STEEL INDUSTRIES vs CUSTOMS EXCISE AND SERVICE TAXAPPELLATE TRIBUNAL

TAXAP/227/201321/8/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs NITA M PATEL

TAXAP/71/201319/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT POWER CORPORATION LTD. vs ADDL. CIT

TAXAP/215/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT POWER CORPORATION LTD. vs ADDL. CIT

TAXAP/211/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT POWER CORPORATION LTD. vs ADDL. CIT

TAXAP/209/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT POWER CORPORATION LTD

TAXAP/207/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT POWER CORPORATION LTD

TAXAP/206/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT POWER CORPORATION LTD

TAXAP/205/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX GANDHINAGAR vs GUJARAT POWER CORPORATION LTD

TAXAP/203/201313/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT POWER CORPORATION LTD. vs ADDL. CIT

TAXAP/213/201313/8/2013

COMMISSIONER OF INCOME TAX (TDS) vs OIL & NATURAL GAS CORPORATION (INDIA) LTD.

TAXAP/555/201312/8/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI