ITAT Gujarat Bench

COMMISSIONER OF INCOME TAX vs SATVARA EDUCATION FOUNDATION

COMMISSIONER OF INCOME TAX II vs KANTIBHAI REVIDAS PATEL

THE COMMISSIONER OF INCOME TAXVALSAD vs AMOLI ORGANICS (P) LTD.

JAYVANTSINH N VAGHELA vs INCOME TAX OFFICER

DIRECTOR OF INCOME TAX vs SEAWORLD SHIPPING AND LOGISTICS PVT. LTD.

COMMISSIONER OF INCOME TAX vs BHARAT STEEL SUPPLIERS

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

GUJARAT ALKALIES AND CHEMICALSLTD vs ASST. COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs REMI STEEL HOUSE

GUJARAT ALKALIES AND CHEMICALSLTD vs ASST. COMMISSIONER OF INCOME TAX

ARUN K MEHTA vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SHILP GRAVURES LTD

COMMISSIONER OF INCOME TAX IV vs ASHOK CHANDRAKANT GANDHI

SAROJ CERAMICS INDUSTRIES vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX AHMEDABAD III vs RIDDHI STEEL AND TUBES PVT. LTD

J B CONSTRUCTION vs ASSISTANT COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX II vs OFFICIAL LIQUIDATOR OF M-S.MARDIA CHEMICALS LTD

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX-II vs MARADIA CHEMICALS LTD

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SHAH ALLOYS LIMITED

COMMISSIONER OF INCOME TAX-1 vs HARDIK FABRICS

COMMISSIONER OF INCOME TAX VI vs PRADYUMAN M PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI