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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs NACHMO KNITEX LTD.

TAXAP/883/200630/11/2013

COMMISSIONER OF INCOME TAX-III vs BHAVANI SEA FOODS

TAXAP/1400/200830/11/2013

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 5 vs PRIME WATCH COMPANY

TAXAP/201/200830/11/2013

THE INCOME TAX OFFICER vs SEJAL GEMS

TAXAP/1213/200830/11/2013

MILTON LAMINATES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4

TAXAP/1833/201030/11/2013

COMMISSIONER OF INCOME TAX CENTRAL-I vs MEGHMANI DYES & INTERMEDIATES LTD

TAXAP/1366/200830/11/2013

COMMISSIONER OF INCOME TAX II vs GROWTH COMPUSOFT EXPORTS LTD

TAXAP/917/201326/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX II vs GROWTH COMPUSOFT EXPORTS LTD

TAXAP/916/201326/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - II vs KAMLESHKUMAR RASIKLAL MEHTA

TAXAP/980/201325/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - II vs KAMLESHKUMAR RASIKLAL MEHTA

TAXAP/979/201325/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - II vs KAMLESHKUMAR RASIKLAL MEHTA

TAXAP/978/201325/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX - II vs SHAILESHKUMAR RASIKLAL MEHTA

TAXAP/977/201325/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX AHMEDABAD III vs NITA M PATEL

TAXAP/751/201325/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

K M SHAH CHARITABLE TRUST vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/1022/201325/11/2013

COMMISSIONER OF INCOME TAX AHMEDABAD III vs PURIDEVI MAHENDRAKUMAR CHAUDHARY

TAXAP/944/201319/11/2013

GSPC GAS COMPANY LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/14746/201318/11/2013

COMMISSIONER OF INCOME TAX V vs UMANG HIRALAL THAKKAR

TAXAP/1000/201318/11/2013

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

SABARMATI GAS LTD vs COMMISSIONER OF INCOME TAX - GANDHINAGAR

SCA/14689/201312/11/2013

PETERPLAST SYNTHETICS PVT LTD vs ASSTT.COMMISSIONER OF INCOME TAX

SCA/13504/201312/11/2013

RAJENDRA J PATEL vs ASSTT. CIT (OSD)

TAXAP/427/201311/11/2013