← All Benches

ITAT Gujarat Bench

6,755 judgments

ASSTT C I T vs MINOOBHAI D. IRANI

TAXAP/448/200010/6/2014

JATIN MAHENDRABHAI CHOKSHI vs DY C I T (ASSESSMENT)

TAXAP/445/200010/6/2014

SHRI KISHORBHAI GOVINDLAL CHOKSHI vs DY C I T (ASSESSMENT)

TAXAP/446/200010/6/2014

ASSTT. C I T vs AVNISH CONSTRUCTION (P) LTD.

TAXAP/451/20009/6/2014

GOPALBHAI GOVINDLAL CHOKSHI vs DY C I T (ASSESSMENT)

TAXAP/444/20009/6/2014

COMMISSIONER OF INCOME TAX - II vs DHARAMSHI B SHAH

TAXAP/189/20149/6/2014

DIVYANG MAHENDRAKUMAR YAGNIK vs COMMISSIONER OF INCOME TAX

SCA/5964/20127/5/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

NIKHIL T PARIKH - SOLE PROPREITOR OF PARIKH & PARIKH vs UNION OF INDIA THRO SECRETARY

SCA/17040/20127/5/2014

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA,HONOURABLE MR. JUSTICE J.B.PARDIWALA

SYNBIOTICS LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE FOUR

SCA/3289/20146/5/2014

YOGENDRAKUMAR GUPTA vs INCOME TAX OFFICER

SCA/4299/20146/5/2014

SOHAM SECURITIES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAXOR HIS SUCEESSOR TOOFFIC

SCA/16617/20125/5/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

MRUDULABEN WD/O BIPINBHAI RANCHHODBHAI PATEL vs JASABHAI ALIAS JESABHAI BHIKHABHAI MATA (AHIR)

FA/591/20105/5/2014

HONOURABLE MR. JUSTICE K.J.THAKER

BHAVNABEN WD/O PARSOTAMDAS MADHAVDAS LALCHANDANI vs DRIVER OF THE S T BUS NO

FA/1092/20145/5/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

BHARTIBEN BIPINBHAI SONI vs MANAJI AMTHAJI THAKOR

FA/1009/20145/5/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

RAJHANS BUILDERS vs DY. COMMISSIONER OF INCOME TAX

SCA/30788/20075/5/2014

ORIENTAL INSURANCE CO LTD vs DIPTIBEN ATMARAM MADHVANI

FA/3084/20132/5/2014

HONOURABLE MS. JUSTICE HARSHA DEVANI

ORIENTAL INSURANCE CO LTD vs SHILABEN SHATRUDHANBHAI MANDANI

FA/3083/20132/5/2014

HONOURABLE MS. JUSTICE HARSHA DEVANI

ORIENTAL INSURANCE CO LTD vs SHATRUDHANBHAI DWARKADAS MANDANI

FA/3082/20132/5/2014

HONOURABLE MS. JUSTICE HARSHA DEVANI

NM TAI vs O N G C LTD

SCA/8297/199929/4/2014

HONOURABLE MR. JUSTICE C.L. SONI

P L MASSON vs ONGC LTD

SCA/6666/201229/4/2014

HONOURABLE MR. JUSTICE C.L. SONI