← All Benches
ITAT Gujarat Bench
6,755 judgments
J K MISHRA vs ONGC LTD
SCA/6665/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
K H PATEL vs ONGC LTD
SCA/6664/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
H M PANCHAL vs ONGC LTD
SCA/6663/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
P K PANDYA vs ONGC LTD
SCA/6662/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
V A METKAR vs ONGC LTD
SCA/6661/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
J B BHAYA vs ONGC LTD
SCA/6660/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
K K PRASAD vs ONGC LTD
SCA/6659/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
S C SHARMA vs ONGC LTD
SCA/6658/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
S C MISHRA vs ONGC LTD
SCA/6657/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
SANJIBEN SENGUPTA vs ONGC LTD
SCA/6656/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
SASIKUMARAN NAIR vs ONGC LTD
SCA/6655/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
D S RAWAT vs ONGC LTD
SCA/6654/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
RAGHUNATH SINGH vs ONGC LTD
SCA/6653/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
C R KAPADIA vs ONGC LTD
SCA/6652/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION THROUGH vs ONGC LTD THROUGH CHAIRMAN & MANAGING DIRECTOR
SCA/6611/201129/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
A K KHANNA vs ONGC LTD THRO CHAIRMAN
SCA/5956/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
ONGC RTED. EMPLOYEES WELFARE ASSO. THROUGH K.P.RAVINDRANATAH vs ONGC LTD
SCA/5815/201229/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
K S SAMYAL vs OIL & NATURAL GAS CORPORATION LTD.
SCA/4026/200129/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
BR SHIRKE vs OIL & NATURAL GAS CORPOATION LIMITED
SCA/3262/200029/4/2014
HONOURABLE MR. JUSTICE C.L. SONI
PUSHPA CHETANMAL RAMCHANDANI vs INCOME TAX OFFICER
SCA/2259/201429/4/2014
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI