ITAT Gujarat Bench
6,755 judgments
GUL GOPALDAS DARYANI vs INCOME TAX OFFICER
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
ONGC RETIRED EMPLOYEES WELFARE ASSOCIATION THROUGH vs ONGC LTD THROUGH CHAIRMAN & MANAGING DIRECTOR
HONOURABLE MR. JUSTICE C.L. SONI
PARMANAND SINGH vs ONGC LTD THROUGH CHAIRMAN & MANAGING DIRECTOR
HONOURABLE MR. JUSTICE C.L. SONI
B.R. SHUKLA vs OIL & NATURAL GAS CORPORTION LIMITED
HONOURABLE MR. JUSTICE C.L. SONI
BHARVIBEN WD/O MAHESHKUMAR KANUBHAI MODI vs C BASKARAM CHOKALINGAM
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
RELIANCE GENERAL INSURANCE COMPANY LTD vs CHANDRAKANTBHAI BACHUBHAI SURTI
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
CHETANMAL K RAMCHANDANI vs INCOME TAX OFFICER
GUJARAT STATE ROAD TRANSPORT CORPORATION vs RANJANBEN RELICT OF ARVIND VASANTRAV DABHADE
HONOURABLE MS. JUSTICE HARSHA DEVANI
COMMISSIONER OF INCOME TAX vs KANDLA PORT TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX RAJKOT - I vs KANDLA PORT TRUST
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
INDIA GELATINE AND CHEMICALS LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
COMMISSIONER OF INCOME TAX RAJKOT - I vs KANDLA PORT TRUST
INDIA GELATINE AND CHEMICALS LTD. vs ASSTT. COMMISSIONER OF INCOME TAX
COMMISSIONER OF INCOME TAX II vs GRUH FINANCE LTD.
PRAKASHCHANDRA PRAHLADBHAI PRAJAPATI vs THAKOR KANAJI GAMBHIRJI
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
KRUPA ASHISHKUMAR SHAH vs IQBALBHAI IBRAHIMBHAI VORA
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
L&T SAMAKHIALI GANDHIDHAM TOLLWAY LIMITED vs DEPUTY COLLECTOR
HONOURABLE MR. JUSTICE R.M.CHHAYA
FOOD CORPN. OF INDIA vs PACIFIC BASIN SHIPPING & TRADING CO.LTD
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA
ATULKUMAR BHAILALBHAI SONI vs ABDUL AJIJKHAN KARIMKHANPATHAN(DELTED AS PER COURT'S ORDER)
HONOURABLE MS. JUSTICE HARSHA DEVANI
SADBHAV ENGINEERING LTD vs DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
