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ITAT Gujarat Bench

6,755 judgments

SADBHAV ENGINEERING LTD vs DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8

SCA/5849/20109/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

SADBHAV ENGINEERING LTD vs DEPUTY COMMISSIONER OF INCOME-TAX (OSD), CIRCLE-8

SCA/5848/20109/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

BACKBONE ENTERPRISE LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1

SCA/16563/20109/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

KETAN CONSTRUCTION LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1

SCA/16562/20109/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

BACKBONE PROJECTS LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1

SCA/16560/20109/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

CLASSIC NETWORK LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1

SCA/16559/20109/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

AUSOM ENTERPRISES LTD vs DEPUTY COMMISSIONER OF INCOME TAX OR HIS SUCESSOR TO OFFICE

SCA/15825/20129/4/2014

CLASSIC NETWORK LTD vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE-1

SCA/16561/20109/4/2014

NISHANT DESHDIPAK VARMA vs ELECTION COMMISSION OF INDIA

SCA/4669/20147/4/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2607/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2606/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2605/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2604/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2603/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs SIYARAM METALS PVT LTD

TAXAP/2602/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs METAL RECYCLING INDUSTRIES

TAXAP/2569/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs METAL RECYCLING INDUSTRIES

TAXAP/2568/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs MITESH IMPEX

TAXAP/2563/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ROYAL RECYCLING INDUSTRIES

TAXAP/2560/20092/4/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

COMMISSIONER OF INCOME TAX vs ROYAL RECYCLING INDUSTRIES

TAXAP/2561/20092/4/2014