ITAT Gujarat Bench

OSHWAL SHIKSHAN & RAHAT SANGH (BHARAT) vs STATE OF GUJARAT THR' SECRETARY

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs AMI DIAMONDS EXPORTERS.

THE C.I.T. vs VIKAS INTERNATIONAL

COMMISSIONER OF INCOME TAX vs THE ATUL PRODUCTS LTD.

COMMISSIONER OF INCOME TAX-II vs OFFICIAL LIQUIDATOR OF M/S GUJARAT TELEPHONE CABLES LTD

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

C.I.T. vs SMT. VASANTBEN H. SHETH

COMMISSIONER OF INCOME TAX - III vs SAI INFOSYSTEM -INDIA- PVT. LTD.

DIRECTOR, INSTITUTE OF KIDNEY DISEASES & RESEARCH CENTRE vs KALPANABEN H VYAS

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE

SUMIT DEVENDRA RAJANI vs ASSISTANT COMMISSIONER OF INCOME TAX -OSD-

COMMISSIONER OF INCOME TAX - II vs S K DISTRICT TELECOM EMPLOYEE CO-OP CREDIT SOCIETY LTD

BHAILAL MANILAL PATEL vs COMMISSIONER OF INCOME-TAX

COMMISSIONER OF INCOME TAX - II vs TALOD TALUKA PRIMARY TEACHER CO-OP. CREDIT SOCIETY LTD

COMMISSIONER OF INCOME TAX AHMEDABAD IV vs SACHITEL COMMUNICATIONS PVT. LTD

COMMISSIONER OF INCOME TAX - II vs MODASA DHANSURA TALUKA PRIMARY TEACHERS CO-OP CREDIT SOCIETY LTD

NATIONAL INSURANCE COMPANY LIMITED vs LEGAL HEIRS & REPRESENTATIVES OF DECEASED PANCHSHIL PARASHAR

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE R.P.DHOLARIA

DIRECTOR OF INCOME TAX (EXEMPTION) vs AHMEDABAD MANAGEMENT ASSOCIATION

VISHNUBHAI BALDEVBHAI PARMAR vs STATE OF GUJARAT

HONOURABLE MR. JUSTICE R.D.KOTHARI