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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - I vs MANIAR AND CO.

TAXAP/530/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER vs SOLARIS CHEMTECH INDUSTRIES LTD

TAXAP/510/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF SERVICE TAX AHMEDABAD vs JAIHIND PROJECTS LTD

TAXAP/488/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF SERVICE TAX AHMEDABAD vs JAIHIND PROJECTS LTD

TAXAP/487/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS vs IDMC LIMITED

TAXAP/421/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX - AHMEDABAD III vs S KUMAR INDUSTRIES LTD

TAXAP/420/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER vs VODAFONE ESSAR GUJARAT LTD.

TAXAP/395/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER vs VODAFONE ESSAR GUJARAT LTD.

TAXAP/394/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER - SERVICE TAX vs ADANI POWER LIMITED

TAXAP/355/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER vs SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA

TAXAP/341/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

SARBHAN CO-OP. AGRI. PRODUCE PRO. AND MARKETING SOC. LTD. vs UNION OF INDIA

SCA/9712/20029/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER - SERVICE TAX DEPARTMENT vs ASSOCIATED SOAP STONE DISTRIBUTING CO. PVT. LTD.

TAXAP/396/20149/7/2014

B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD

SCA/8757/20148/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD

SCA/8756/20148/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD

SCA/8754/20148/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

CHAROTAR NAGRIK SAHAKARI BANK LIMITED (IN LIQUIDATION) vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/5234/20148/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

MAYUR WOVENS PVT LTD vs INCOME TAX OFFICER

SCA/3708/20148/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

CHAROTAR NAGRIK SAHAKARI BANK LIMITED (IN LIQUIDATION) vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/5233/20148/7/2014

MAYUR WOVENS PVT LTD vs INCOME TAX OFFICER

SCA/3707/20148/7/2014

B. NANJI CONSTRUCTION PRIVATE LIMITED vs INCOME TAX OFFICER - WARD 1(2) - AHMEDABAD

SCA/8755/20148/7/2014