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ITAT Gujarat Bench

6,755 judgments

RAAJRATNA METAL INDUSTRIES LTD vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/7140/201430/7/2014

VISION CORPORATION LTD vs JOINT COMMISSIONER OF INCOME TAX

SCA/7821/201425/7/2014

NIKO RESOURCES LTD vs ASSISTANT DIRECTOR OF INCOME TAX

SCA/7307/201325/7/2014

GUJARAT SIDHEE CEMENT LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX

SCA/4699/201422/7/2014

COMMISSIONER OF INCOME TAX AHMEDABAD III vs SANDIP KIRITBHAI PATEL

TAXAP/405/201421/7/2014

ADCI DYE CHEM P.LTD. vs DY.COMMISSIONER OF INCOME TAX

TAXAP/1348/200518/7/2014

COMMISSIONER OF INCOME TAX I vs SARWANKUMAR SHARMA

TAXAP/252/201415/7/2014

COMMISSIONER OF INCOME TAX I vs DESAI DEVELOPERS

TAXAP/150/201415/7/2014

THE COMMISSIONER OF INCOME TAX, vs JAYANT EXTRACTION INDUSTRIES

ITR/29/200015/7/2014

BELGIUM GLASS AND CERAMICS PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2154/201414/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2153/201414/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2151/201414/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2150/201414/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2149/201414/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

BELGIUM GLASS AND CERAMICS PVT. LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

SCA/2152/201414/7/2014

PRIME CO OP BANK LTD. vs INCOME TAX OFFICER

SCA/1630/200410/7/2014

COMMISSIONER OF CENTRAL EXCISE- AHMEDABAD - I vs MADHU INDUSTRIES LIMITED

TAXAP/561/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF CENTRAL EXCISE- AHMEDABAD -I vs TAPSHEEL ENTERPRISE

TAXAP/560/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX AHMEDABAD III vs BHARAT VIJAY MILLS

TAXAP/559/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - I vs SHAFEE MANIAR- MANAGING DIRECTOR OF MANIAR AND CO.

TAXAP/531/20149/7/2014

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER