← All Benches
ITAT Gujarat Bench
6,755 judgments
JAY W/O.DARSHAK RAMESHBHAI SHAH & D/O.RAMESHBHAI CHIMANLAL vs DARSHAK RAMESHBHAI SHAH-FOR SERVICE OF PROCESS OF COURT
SCA/695/201327/8/2014
HONOURABLE MR. JUSTICE C.L. SONI
PARUL INDUSTRIES vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/4074/201426/8/2014
COMMISSIONER OF INCOME TAX vs INDIAN PETROCHEMICALS CORPORATION LTD.
ITR/2/200026/8/2014
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LIMITED vs SALMABIBI MOHAMMADAALI MANSURI
FA/1898/201425/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
I.T.O. vs VADILAL CHEMICALS LTD.
TAXAP/173/200013/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX-I vs OHM DEVELOPERS
TAXAP/692/200912/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX RAJKOT -I vs PRAVINCHANDRA F PAREKH -HUF-
TAXAP/415/201412/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX RAJKOT -I vs PRAVINCHANDRA F PAREKH -HUF-
TAXAP/414/201412/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
OHM DEVELOPERS vs DY.C.I.T.
TAXAP/215/200412/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
OHM ORGANISERS vs DY.C.I.T.
TAXAP/214/200412/8/2014
DY. CIT vs M/S. RAVI BUILDERS
TAXAP/17/200012/8/2014
CENTER FOR DEVELOPMENT COMMUNICATION vs MUNICIPAL COMMISSIONER
SCA/8574/20147/8/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE
ANIL HASSANAND GAJWANI vs INCOME TAX OFFICER
SCA/3342/20146/8/2014
COMMISSIONER OF INCOME TAX-III vs P G FOILS LTD
TAXAP/13/20125/8/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
K.V.PATEL FAMILY TRUST vs COMMISSIONER OF INCOME TAX
ITR/67/19955/8/2014
COMMISSIONER OF INCOME TAX - AHMEDABAD III vs P.G.FOILS LIMITED
TAXAP/506/20145/8/2014
COMMISSIONER OF INCOME TAX -II vs MANAV INFRASTRUCTURE PVT. LTD.
TAXAP/484/20144/8/2014
UNION OF INDIA vs NADEEM ASHRAF MOHAMMED USMAN MERCHANT
SCA/1442/200931/7/2014
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE MOHINDER PAL
GOYAL SYNTHETICS PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX
SCA/15315/200430/7/2014
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
GOYAL INDUSTIRES LTD. vs ASSTT.COMMISSIONER OF INCOME TAX
SCA/15311/200430/7/2014