ITAT Gujarat Bench
6,755 judgments
UNITED INDIA INSURANCE CO. LTD. vs NAGINBHAI FOGATBHAI PATEL
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
UNITED INDIA INSURANCE CO. LTD. vs NAGINBHAI FOGATBHAI PATEL
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
AMARSHIV CONSTRUCTION PVT LTD vs ASST. COMMISSIONER OF INCOME TAX
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
MODERN PETROFILS vs GUJARAT ELECTRICITY REGULATORY COMMISSIONER THRO SECRETARY
HONOURABLE MR. JUSTICE RAJESH H.SHUKLA
AMARSHIV CONSTRUCTION PVT LTD vs ASST. COMMISSIONER OF INCOME TAX
RAJNI MANGALDAS SHAH vs CENTRAL BOARD OF DIRECT TAXES
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
ALL GUJARAT FEDERATION OF TAX CONSULTANTS vs CENTRAL BOARD OF DIRECT TAXES
DURLABHAI NARSIBHAI JOGIA vs APPELLATE TRIBUNAL FOR FORFEITED PROPERTIES
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE A.G.URAIZEE
RANJEETBHAI LAXMANBHAI SINDHAV vs DHUDHABHAI SAVJIBHAI SHIORA
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
NATIONAL INSURANCE COMPANY LIMITED vs RANJEETBHAI LAXMANBHAI SINDHAV
HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE K.J.THAKER
SHIRISHKUMAR KALIDAS RAJGURU (DECD. THRO LEGAL HERIS) vs HARISINH SANKERSINH RATHOD
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
JAYESH VADILAL PAREKH vs COMMERCIAL TAX OFFICER -TWO
IONIC METALLIKS vs UNION OF INDIA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE J.B.PARDIWALA
AQUAFIL POLYMERS CO.PVT LTD vs UNION OF INDIA
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE J.B.PARDIWALA
MALTIBEN CHANDRAKANT MEHTA vs MAHESH BABULAL TRIVEDI
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
SHANTILAL GIRDHARLAL VASANT vs KANJIBHAI RAMJIBHAI VAGHELA
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
COMMISSIONER OF INCOME TAX vs NIRMA LIMITED
HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI
DOLATSINH FATEHSINH RATHOD vs ZARIFKHAN R. PATHAN DELETED
HONOURABLE MR. JUSTICE RAVI R.TRIPATHI
DEVJIBHAI HIRJIBHAI SHIYAL (DECD. THRO LEGAL HEIRS) vs DUDABHAI JIVABHAI SINGRAKHIA
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
CHITRANGAN JAYANTILAL PARIKH vs HAMIDKHAN MUMTAJKHAN PATHAN (OWNER)
HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA
