← All Benches

ITAT Gujarat Bench

6,755 judgments

A.C.I.T. vs NIRMA LTD.

TAXAP/535/200310/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.NARAYAN CONSTRUCTION CO. vs ASSTT.COMMISSIONER OF INCOME TAX.

TAXAP/349/200210/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT ALKALIES & CHEMICALS LTD. vs DY. C.I.T. (ASSTT.)

TAXAP/26/200210/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT ALKALIES & CHEMICALS LTD. vs DY. C.I.T. (ASSTT.)

TAXAP/25/200210/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT ALKALIES & CHEMICALS LTD. vs DY.C.I.T. (ASSTT.)

TAXAP/111/200210/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT ALKALIES & CHEMICALS LTD. vs DY.C.I.T. (ASSTT.)

TAXAP/110/200210/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

GUJARAT ALKALIES & CHEMICALS LTD. vs DY.C.I.T. (ASSTT.)

TAXAP/109/200210/10/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

NATIONAL INSURANCE COMPANY LTD. vs URMILABEN ASHOKBHA PATEL

FA/2163/201410/10/2014

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI

M/S.NARAYAN CONSTRUCTION CO. vs ASSTT.COMMISSIONER OF INCOME TAX.

TAXAP/350/200210/10/2014

DY.COMMISSIONER OF INCOME TAX vs RUBAMIN PVT. LTD.

TAXAP/1427/200510/10/2014

C.I.T. vs RUBAMIN INDUSTRIES

TAXAP/556/200310/10/2014

DIVYA VASUNDHARA FINANCERS PVT. LTD. vs A.C.I.T.

TAXAP/86/200210/10/2014

COMMISSIONER OF INCOME TAX vs PANNER INVESTMENT PVT.LTD.

TAXAP/950/200510/10/2014

RASBIHARI TABOCCO PROCESSORS LTD. vs DY. C.I.T. (ASSTT.)

TAXAP/91/200210/10/2014

CEDAN VINIMAY PVT. LTD. vs A.C.I.T.

TAXAP/181/200210/10/2014

GUJARAT ALKALIES & CHEMICALS LTD. vs DY. C.I.T. (ASSTT.)

TAXAP/27/200210/10/2014

KAIRA DISTRICT CO-OP. MILK PRODUCERS' UNION LTD. vs C.I.T. GUJARAT

ITR/1/20029/10/2014

THE JOINT COMMISSIONER OF INCOME TAX vs AMOLI ORGANICS LTD.

TAXAP/47/20029/10/2014

PUKHRAJ BHABHUTMAL SHAH vs INCOME TAX OFFICER

SCA/8761/201426/9/2014

NAGINBHAI FOGATBHAI PATEL vs RAJKUMAR RAMBHAI RAVAT

FA/3174/200724/9/2014

HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA