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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX vs NEW NANDI SEEDS CORP.

TAXAP/1100/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs PYARALI SADRUDDIN NOORANI

TAXAP/1476/200712/12/2014

DY. CIT vs PLASMETIQ INDUSTRIES

TAXAP/896/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs NEHA INTERNATIONAL

TAXAP/836/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs SAMAY ELECTRONICS PVT. LTD.

TAXAP/599/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DY. CIT. vs PHELIX APPLICANCES LTD.

TAXAP/523/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs ARVIND INTEX LTD.

TAXAP/500/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I. vs M/S. JALAN HOLDINGS PVT. LTD.

TAXAP/495/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DIRECTOR OF INCOME TAX [EXEMPTION] vs TUBERCULSIS RESEARCH CENTRE

TAXAP/459/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs KARAN KANWAL GROVER

TAXAP/450/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE DY. C.I.T. vs ATUL PRODUCTS LTD

TAXAP/382/200011/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SURENDRA PATEL & CO. vs A.C.I.T.

TAXAP/287/200111/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs KAMUBEN D. DESAI

TAXAP/151/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX- I, vs DEEPAK PETROCHEM LTD.

TAXAP/1444/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs DHIRUBHAI R. DESAI

TAXAP/138/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/138/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/136/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/135/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/134/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/133/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER