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ITAT Gujarat Bench

6,755 judgments

ANILBHAI MOTIBHAI PATEL vs MAHEBUBKHAN BARKATALI PATHAN [DELETED.]

FA/2442/200115/12/2014

HONOURABLE MR. JUSTICE MOHINDER PAL

COMMISSIONER OF INCOME TAX vs NIRMA LIMITED

TAXAP/1213/200515/12/2014

COMMISSIONER OF INCOME TAX-I vs SHYOURAJ SINGH B CHAUHAN

TAXAP/311/201415/12/2014

COMMISSIONER OF INCOME TAX-I vs NEW NANDI SEEDS CORPORATION

TAXAP/936/200912/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs NEW NANDI SEEDS CORPORATION

TAXAP/935/200912/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I. vs M/S. SHREE MUKT JEWELLERS

TAXAP/661/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I. vs M/S. M.R. SHAH & ASSOCIATES

TAXAP/660/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs M/S NEW NANDI SEEDS CORPORATION

TAXAP/2401/201012/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs M/S NEW NANDI SEEDS CORPORATION

TAXAP/2400/201012/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-I vs M/S NEW NANDI SEEDS CORPORATION

TAXAP/2399/201012/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX AHMEDABAD-I vs NEW NANDI SEEDS CORPORATION

TAXAP/218/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX AHMEDABAD-I vs NEW NANDI SEEDS CORPORATION

TAXAP/217/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX AHMEDABAD-I vs NEW NANDI SEEDS CORPORATION

TAXAP/215/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX-I vs NEW NANDI SEEDS CORPORATION

TAXAP/1706/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX AHMEDABAD-I vs NEW NANDI SEEDS CORPORATION

TAXAP/1512/200612/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAXAHMEDABAD - IV vs JITENDRA P. CHOTALIA

TAXAP/1484/200712/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.

TAXAP/1442/200612/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs CADILA LABORATORIES LTD.

TAXAP/1411/200612/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs AIA MAGOTTEAUX LTD.

TAXAP/1395/200612/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX RAJKOT-I vs PATEL PROTEINS PVT. LTD.

TAXAP/1371/200612/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER