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ITAT Gujarat Bench

6,755 judgments

COMMISSIONER OF INCOME TAX, VALSAD vs ETHNIC HOLDINGS PVT. LTD.

TAXAP/336/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs ESTHETIC FINVEST PVT. LTD.

TAXAP/335/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs ESTHETIC FINVEST PVT. LTD.

TAXAP/334/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs RAKSHAK CHEMICALS PVT. LTD.

TAXAP/333/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs RAKSHAK CHEMICALS PVT. LTD.

TAXAP/332/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs SHREE TELE NETWORK PVT. LTD.

TAXAP/321/200716/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-III vs HIMANSHU VINODCHANDRA SHAH

TAXAP/225/201016/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-III vs HIMANSHU VINODCHANDRA SHAH

TAXAP/224/201016/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-III vs HIMANSHU VINODCHANDRA SHAH

TAXAP/223/201016/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs SHREE TELENETWORK(P) LTD.

TAXAP/1878/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX - III vs HIMANSHU V SHAH

TAXAP/131/201016/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs SHREE TELENETWORK (P) LTD.

TAXAP/1217/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs HIMANSHU V. SHAH

TAXAP/1102/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs HIMANSHU V. SHAH

TAXAP/1101/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs HIMANSHU V. SHAH

TAXAP/1100/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

A.C.I.T. vs RAVI CONSTRUCTION

TAXAP/313/200216/12/2014

PINE CHEMICALS LTD. vs DY C I T

TAXAP/114/200016/12/2014

COMMISSIONER OF INCOME TAX, VALSAD vs SOVEREIGN HOLDINGS PVT. LTD.

TAXAP/339/200616/12/2014

KASHI EXPORTS PVT. LTD. vs DY.C.I.T.

TAXAP/156/200315/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

MANJULABEN W/O KANTIBHAI GOVIDNBHAI CONTRACTOR vs MAHEBUBKHAN BARKATALI PATHAN [DELETED.]

FA/2443/200115/12/2014

HONOURABLE MR. JUSTICE MOHINDER PAL