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ITAT Gujarat Bench

6,755 judgments

ELLORA TIME PRIVATE LIMITED vs JOINT COMMISSIONER OF INCOME TAX

TAXAP/1023/200517/12/2014

THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1 vs TARACHAND BACHOMAL RAMCHANDANI

TAXAP/1509/200717/12/2014

SHIVPADA HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/966/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SHIVPADA HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/965/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SOVEREIGN HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/962/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SOVEREIGN HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/961/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

ESTHETIC FINVEST PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/960/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SHATATARAKA HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/958/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

SHATATARAKA HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/957/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

ETHNIC HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/956/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

ETHNIC HOLDINGS PVT. LTD. vs I.T. OFFICER, TDS,

TAXAP/955/200516/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs AMRUTLAL RAVJIBHAI PATEL

TAXAP/819/200716/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs BALVANTRAI ALIAS SURESHBHAI SHANTILAL DESAI

TAXAP/794/200716/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX AHMEDABAD III vs HIMANSHU V SHAH

TAXAP/487/201316/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs SHATATARAKA HOLDING PVT. LTD.

TAXAP/343/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs SHATATARAKA HOLDING PVT. LTD.

TAXAP/342/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs SHIVAPADA HOLDINGS PVT. LTD.

TAXAP/341/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs SHIVAPADA HOLDINGS PVT. LTD.

TAXAP/340/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs SOVEREIGN HOLDINGS PVT. LTD.

TAXAP/338/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX, VALSAD vs ETHNIC HOLDINGS PVT. LTD.

TAXAP/337/200616/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER