← All Benches
ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX AHMEDABAD III vs NIRMA LIMITED
TAXAP/1223/201418/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs WINNER BUSINESS LINK PVT.LTD.
TAXAP/1159/200618/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs GUJARAT AMBUJA EXPORTS LTD.
TAXAP/1153/200718/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. OHM DEVELOPERS
TAXAP/420/200718/12/2014
THE COMMISSIONER OF INCOME TAX - II vs LAXMIDAS D LADANI
TAXAP/819/200818/12/2014
M/S. DEEPAK NITRITE LTD. vs DY.COMMISSIONER OF INCOME TAX
TAXAP/429/200718/12/2014
THE COMMISSIONER OF INCOME TAX vs M/S.REAL STRIPS LTD.
TAXAP/505/200718/12/2014
M/S. DEEPAK NITRITE LTD. vs JOINT COMMISSIONER OF INCOME TAX [ASSESSMENT]
TAXAP/426/200718/12/2014
THE INCOME TAX OFFICER vs M/S. KRISHAK BHARATI COOPERATIVE LIMITED
TAXAP/396/200718/12/2014
THE COMMISSIONER OF INCOME TAX vs KALPANABEN R SHAH
TAXAP/898/200717/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
THE COMMISSIONER OF INCOME TAX vs DARSHAK R SHAH
TAXAP/897/200717/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.
TAXAP/625/200617/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.
TAXAP/623/200617/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.
TAXAP/622/200617/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.
TAXAP/621/200617/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.
TAXAP/620/200617/12/2014
HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER
GUJARAT AMBUJA PROTEINS LIMITED vs DY. COMMISSIONER OF INCOME TAX
TAXAP/529/200717/12/2014
THE COMMISSIONER OF INCOME TAX vs KLOCKNER DESMA MACHINERY (P) LTD.
TAXAP/857/200717/12/2014
THE COMMISSIONER OF INCOME TAX - I vs THACKER SATISHKUMAR
TAXAP/1540/200717/12/2014
COMMISSIONER OF INCOME TAX vs TORRENT LEASING & FINANCE PVT.LTD.
TAXAP/624/200617/12/2014
