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ITAT Gujarat Bench

6,755 judgments

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/132/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/131/200311/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX - GANDHINAGAR vs GUJARAT URBAN DEVELOPMENT CORPORATION LTD

TAXAP/1248/201411/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX AHMEDABAD- I vs NARENDRA K SONI

TAXAP/1150/200711/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs HOTEL VAIBHAV

TAXAP/1106/200511/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-IV vs U.P.C. LTD.

TAXAP/1041/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX-IV vs U.P.C. LTD.

TAXAP/1040/200611/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

THE COMMISSIONER OF INCOME TAX vs EXPRESS RESORTS & HOTELS LTD

TAXAP/509/200711/12/2014

THE INCOME TAX OFFICER, WARD 3(1) vs OM SILK MILLS

TAXAP/1459/200711/12/2014

ASST. COMMISSIONER OF INCOME TAX. CIRCLE 4. vs M/S. PAUSHAK LIMITED.

TAXAP/571/200711/12/2014

ASST. COMMISSIONER OF INCOME TAX. CIRCLE 4,BARODA vs VIPRO CHEMICALS PVT. LTD.

TAXAP/567/200711/12/2014

DY. C.I.T. (ASSTT.) vs CHEMSTAR ORGANICS (INDIA) PVT. LTD.

TAXAP/9/200211/12/2014

DY. C.I.T. (ASST.) vs ATUL PRODUCTS LTD.

TAXAP/77/200011/12/2014

M/S.SURENDRA PATEL & CO. vs JOINT COMMISSIONER OF INCOME- TAX(ASSTT.)

TAXAP/137/200311/12/2014

DY. C.I.T. vs MANISH ORGANICS INDIA LTD.

TAXAP/83/200010/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs MARDIA COPPER INDUSTRIES

TAXAP/744/200610/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

COMMISSIONER OF INCOME TAX vs MARDIA COPPER INDUSTRIES

TAXAP/743/200610/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs STOCK EXCHANGE OF AHMEDABAD

TAXAP/583/200610/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs STOCK EXCHANGE OF AHMEDABAD

TAXAP/581/200610/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER

DIRECTOR OF INCOME TAX (EXEMPTIONS) vs STOCK EXCHANGE OF AHMEDABAD

TAXAP/580/200610/12/2014

HONOURABLE MR. JUSTICE KS JHAVERI,HONOURABLE MR. JUSTICE K.J.THAKER