ITAT Gujarat Bench

GIRISHKUMAR RAMANBHAI PATEL vs INCOME TAX OFFICER, LUNAVADA

PANKAJ DIAMONDS, vs DEPUTY COMMISSIONER OF INCOME TAX,

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

INCOME TAX OFFICER, WARD-1 vs UNITY CONSTRUCTION CO

INCOME TAX OFFICER - WARD 3(1) - BARODA vs J R CONSTRUCTION

COMMISSIONER OF INCOME TAX -IV vs KAMLESHKUMAR GANDALAL SHAH - HUF

ASMAN INVESTMENT LTD. vs ASSTT. COMMISSIONER OF INCOME TAX

PRINCIPAL COMMISSIONER OF INCOME TAX - 6 vs ASSOCIATED PLASTIC INDUS.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX - 1 vs BIOTECH VISIONCARE P. LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs WEST WING INFRASTRUCTURE PVT LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs SHITAL PRIYASHARAN SHAH

PRINCIPAL COMMISSIONER OF INCOME TAX - 4 vs WEST WING INFRASTRUCTURE PVT LTD.

PRIN. COMMISSIONER OF INCOME TAX vs ARTISTIC STONE PVT LTD

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs ROBINSON IMPEX(INDIA) LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs GUJARAT STATE CIVIL SUPPLIES CORPORATION LIMITED

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PR. COMMISSIONER OF INCOME TAX - 6, vs JAGDISH PROCESS HOUSE,

NISCHAY FAB PVT LTD. vs INCOME TAX OFFICER,

AJANTA MANUFACTURING LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX - MORBI CIRCLE

AAVKAR INFRASTRUCTURE COMPANY vs INCOME TAX OFFICER WARD - 9 (2)

AXIS BANK LTD vs DEPUTY COMMISSIONER OF INCOME-TAX

ARUNBHAI R. NAIK vs I.T. OFFICER

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.G.URAIZEE