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ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SURESHKUMAR POPATLAL PATEL
TAXAP/217/201826/3/2018
MSK REAL ESTATES PVT LTD vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE 1
SCA/22827/201721/3/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs TRIO ELEVATORS COMPANY (INDIA) LTD
TAXAP/177/201821/3/2018
M/S. AFFLUENCE SHARES AND STOCKS PVT. LTD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(3)
SCA/20954/201720/3/2018
KOTTENZ INDIA MANUFACTURING PRIVATE LIMITED THROUGH DIRECTOR SHASHANK ARVIND KABRA vs DEPUTY COMMSSIONER OF INCOME TAX CIRCLE 2(1)(2)
SCA/21109/201720/3/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs SONAL DIPAKBHAI MEHTA
TAXAP/226/201820/3/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs SUNSHINE FASTENERS PVT LTD
TAXAP/249/201820/3/2018
KHATU SHYAM PROCESSORS PVT. LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(1)(2)
SCA/22933/201719/3/2018
HEMANT MANAHARLAL SHAH (HUF) vs INCOME TAX OFFICER, WARD - 8
SCA/19405/201719/3/2018
APPLEWOOD ESTATE PVT. LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)
SCA/22511/201719/3/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs DHOLU CONSTUCTION AND PROJECTS LTD
TAXAP/65/201819/3/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs RACHNA YOGESHCHANDRA PARIKH
TAXAP/204/201819/3/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX 6 vs WESTERN AUTO SPARES
TAXAP/184/201819/3/2018
MAYURBHAI MANGALDAS PATEL vs INCOME TAX OFFICER
TAXAP/29/201819/3/2018
DHIRENDRA HANSRAJ SINGH vs ASSITANT COMMISSIONER OF INCOME TAX OFFICER
SCA/23055/201715/3/2018
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S ROYAL RECYCLING INDUSTRIES
TAXAP/195/201814/3/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
QX KPO SERVICES PVT LTD vs DEPUTY COMMISSIONER OF INCOME TAX
SCA/22599/201713/3/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs BHAGWANBHAI KARMANBHAI AJARA
TAXAP/154/20187/3/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs BHAGWANBHAI KARMANBHAI AJARA
TAXAP/151/20187/3/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
M/S AJANTA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX,
TAXAP/683/20177/3/2018