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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs JYOTINDRA INTERNATIONAL

SCA/5369/20189/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX - 5 vs SARDAR VALLABHBHAI SAHKARI BANK LTD.,

TAXAP/297/20189/4/2018

PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs NOVA TECHNOCAST PVT LTD

TAXAP/290/20189/4/2018

M/S. J.B. ENTERPRISE vs ASSTT. COMMISSIONER OF INCOME TAX.

TAXAP/862/20079/4/2018

COMMISSIONER OF INCOME TAX, GANDHINAGAR vs VRAJ CORPORATION

TAXAP/291/20189/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs R.K. INDUSTRIES,

TAXAP/287/20184/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs PRADIP JAYANTILAL KARIA

TAXAP/286/20184/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs SANJAY SUVALAL JAISWAL

TAXAP/284/20184/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-1, vs CADILA PHARMACEUTICALS LTD.,

TAXAP/201/20184/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs SHREE GAYATRI ENTERPRISE

TAXAP/269/20183/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs SHREE GAYATRI ASSOCIATES

TAXAP/270/20183/4/2018

SHOBHABEN KIRANKUMAR VASANI vs INCOME TAX OFFICER WARD 7(2)(5)

SCA/21601/20172/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs P G FOILS LTD

TAXAP/259/20182/4/2018

COMMISSIONER OF INCOME TAX(EXEMPTIONS) vs VIDHYA PRACHAR MANDAL

TAXAP/256/20182/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs P G FOILS LTD

TAXAP/260/20182/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-4, vs SAL CARE P. LTD.

TAXAP/215/201827/3/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

AISHWARYA DYING MILLS PVT. LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE(1)(1)

SCA/22523/201726/3/2018

PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD -3 vs ASHWAMEGH CO. OP. HOUSING SOCIETY LTD.

TAXAP/956/201726/3/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD -3 vs ASHWAMEGH CO. OP. HOUSING SOCIETY LTD.

TAXAP/955/201726/3/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

BANCO PRODUCTS (INDIA) LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(1)

TAXAP/1057/201726/3/2018