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ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX GANDHINAGAR vs CHANASAMA NAGRIK SAHAKARI BANK LTD
TAXAP/353/201816/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs AKASH OIL FIELD SERVICE (P) LTD,
TAXAP/352/201816/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs TRIO ELEVATORS COMPANY(INDIA) LTD.
TAXAP/348/201816/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs ZYDUS WELLNESS LTD
TAXAP/346/201816/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs M/S VALLABH PESTICIDES LTD.
SCA/5940/201816/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs RAMESH RANCHHODBHAI PATEL
TAXAP/347/201816/4/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT TEA PROCESSORS AND PACKERS LTD
TAXAP/350/201816/4/2018
MANOHARLAL JAIN MEMORIAL FOUNDATION vs INCOME TAX OFFICER (EXEMPTION) WARD, SURAT
SCA/2531/201811/4/2018
PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs MGM EXPORTS
TAXAP/309/201811/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs SARASPUR NAGRIK CO-OP. BANK LTD.
TAXAP/321/201811/4/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs LALITABEN GOVINDBHAI PATEL
TAXAP/329/201811/4/2018
PRINCIPAL COMMISSIONER OF INCOME TAX â 5 vs NAVNIRMAN CO-OP BANK LTD.
TAXAP/323/201811/4/2018
ALPESHKUMAR DAHYABHAI PATEL vs INCOME TAX OFFICER
SCA/17700/201710/4/2018
THE COMMISSIONER OF INCOME TAX(TDS) vs SHRI GHANSHYAMLAL B.SOMANI
TAXAP/304/201810/4/2018
THE COMMISSIONER OF INCOME TAX(TDS) vs SHRI JAYESH NENSI GAJERA
TAXAP/302/201810/4/2018
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs GUJARAT COUNCIL OF SCIENCE CITY
TAXAP/308/201810/4/2018
PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs NISHANT CONSTRUCTION PVT. LTD.
TAXAP/898/20179/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
M/S. J.B. & BROTHERS. vs ASSTT. COMMISSIONER OF INCOME TAX.
TAXAP/863/20079/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX-3, AHMEDABAD vs NISHANT CONSTRUCTION PVT. LTD.
TAXAP/809/20179/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs M/S JYOTINDRA INTERNATIONAL
SCA/5370/20189/4/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA