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ITAT Gujarat Bench

6,755 judgments

PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI

TAXAP/363/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI

TAXAP/361/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI

TAXAP/360/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI

TAXAP/359/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/345/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/344/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/339/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/337/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/336/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/335/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/334/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/333/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/332/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX-2 vs KAMLESH PRAHLADBHAI MODI

TAXAP/331/201818/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

BHANWARLAL LAXMINARAYAN GOUR vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/164/201818/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX - 1, vs BHARATBHAI MADHAVLAL PATEL

TAXAP/285/201818/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI

TAXAP/364/201818/4/2018

PANKAJ MORAKHIA vs ASSITANT COMMISSIONER OF INCOME TAX CIRCLE - 2(1)(2), 1ST FLOOR,

SCA/1374/201817/4/2018

COMMISSIONER OF INCOME-TAX(INTERNATIONAL TAXATION AND TRANSFER PRICING) vs CHARUSHEELA M. BHATIA

TAXAP/354/201817/4/2018

HARYANA PAPER DISTRIBUTORS PVT LTD vs PR COMMISSIONER OF INCOME TAX 2

SCA/2818/201816/4/2018