ITAT Gujarat Bench
6,755 judgments
THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs VARMORA GRANITO PVT.LTD
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs VRUNDAVAN CERAMICS PVT.LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs JAYSUN CERAMICS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs JAYSUN CERAMICS
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-5, vs SURENDRA MANGALDAS SHAH (HUF)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX SURAT 1 vs GUJARAT INDUSTRIAL CO OPERATIVE BANK LTD
PR. COMMISSIONER OF INCOME TAX, SURAT-1, SURAT vs JUNED B. MEMON
PRINCIPAL COMMISSIONER OF INCOME TAX-5, vs SURENDRA MANGALDAS SHAH (HUF)
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs BABUBHAI ISHWARBHAI PATEL
COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LIMITED
COMMISSIONER OF INCOME TAX (TDS), vs NIRMA LIMITED
THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs VRUNDAVAN CERAMICS PVT.LTD.
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs SUVAS HITENDRA BAROT
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX, GANDHINAGAR vs SUVAS HITENDRA BAROT
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX - 6 vs INVESTMENT AND PRECISION CASTING LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX - 6 vs INVESTMENT AND PRECISION CASTING LTD.
M. KANTILAL AND CO. vs INCOME TAX SETTLEMENT COMMISSION
PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
