← All Benches

ITAT Gujarat Bench

6,755 judgments

VARDAN PETROCHEMICALS PRIVATE LIMITED, vs ASSISTANT COMMISSIONER OF INCOME TAX

TAXAP/396/201830/4/2018

PRINCIPAL COMMISSIONER OF INCCOME TAX - 2 vs MEDNAUTIX OUTSOURCING PVT. LTD.

TAXAP/412/201830/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX 7 vs SIKANDARALI KASAMALI QURESHI

TAXAP/394/201830/4/2018

PRINCIPAL COMMISSIONER OF INCCOME TAX - 2 vs MEDNAUTIX OUTSOURCING PVT. LTD.

TAXAP/409/201830/4/2018

PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs SAVITABEN CHANDULAL PATEL

TAXAP/55/201830/4/2018

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

TAXAP/955/200625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

TAXAP/954/200625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

TAXAP/953/200625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

TAXAP/952/200625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

TAXAP/951/200625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIONER OF INCOME TAX vs LOK PRAKASHAN LTD.

TAXAP/950/200625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs SUNSHINE CERAMICS

TAXAP/95/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs SUNSHINE CERAMICS

TAXAP/94/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs GANGOTRI GLAZED PVT.LTD

TAXAP/91/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs GANGOTRI GLAZED PVT.LTD.

TAXAP/90/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs SUNHILL CERAMICS

TAXAP/89/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs SUNHILL CERAMICS

TAXAP/88/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs ITALICA FLOOR TILES PVT.LTD.

TAXAP/87/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs ITALICA FLOOR TILES PVT.LTD.

TAXAP/86/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX RAJKOT-3 vs VARMORA GRANITO PVT.LTD.

TAXAP/85/201625/4/2018

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA