ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER INCOME TAX SURAT 3 vs RAMESHBHAI HARIBHAI SUTHARIA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAMANBHAI FOUNDATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs RAMANBHAI FOUNDATION
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S. PANKAJ COTTON INDUSTRIES
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE COMMISSIONER OF INCOME TAX vs M/S RANJIT PROJECTS PVT LTD
THE COMMISSIONER OF INCOME TAX-I vs ARVIND PRODUCTS LTD.
PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs GAURAV CONTRACTS CO
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs M/S GAURAV CONTRACTS CO
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs GAURAV CONTRACTS CO
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR COMMISSIONER OF INCOME TAX RAJKOT 1 vs GAURAV CONTRACTS CO
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX, RAJKOT-1 vs M/S P. C. PATEL AND CO.,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX, RAJKOT-1 vs DURGA CONSTRUCTION CO,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX, RAJKOT-1 vs M/S NATIONAL CONSTRUCTION CO.,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PR. COMMISSIONER OF INCOME TAX, RAJKOT-1 vs DURGA CONSTRUCTION CO,
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
USHABEN JAYANTILAL SODHAN vs INCOME TAX OFFICER
PR. COMMISSIONER OF INCOME TAX, RAJKOT-1 vs M/S NATIONAL CONSTRUCTION CO.,
PRINCIPAL COMMISSIONER OF INCCOME TAX - 2 vs MEDNAUTIX OUTSOURCING PVT. LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCCOME TAX - 2 vs MEDNAUTIX OUTSOURCING PVT. LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs DEEPKIRAN FOODS PVT. LTD.
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX - 3 vs JMC PPPL (JV.)
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
