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ITAT Gujarat Bench
6,755 judgments
COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs VIDYA BHARTI TRUST
TAXAP/477/20189/5/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs M/S BHAGWATI BANQUETS AND HOTELS LTD
TAXAP/472/20189/5/2018
COMMISSIONER OF INCOME TAX (CENTRAL) SURAT vs HAPPY HOME CORPORATION
TAXAP/465/20189/5/2018
LAXMANBHAI PRABHUDAS PATEL vs DEPUTY COMMISSIONER OF INCOME TAX
TAXAP/481/20189/5/2018
M/S. ESS PEE INDUSTIRES (GUJARAT) LTD. vs DY. COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1)
SCA/22514/20177/5/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S. JMC ATEPL (JV)
TAXAP/460/20187/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-3 vs M/S. JMC TAHER ALI (JV)
TAXAP/459/20187/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs MANZIL DINESHKUMAR SHAH
TAXAP/457/20187/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs MANZIL DINESHKUMAR SHAH
TAXAP/451/20187/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
THE PRINCIPAL COMMISSIONER OF INCOME TAX I vs GUJARAT PAGUTHAN ENERGY CORPORATION PVT LTD
TAXAP/456/20187/5/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX I vs GUJARAT PAGUTHAN ENERGY CORPORATION PVT LTD
TAXAP/452/20187/5/2018
THE COMMISSIONER OF INCOME TAX- I vs BISLERI INTERNATIONAL PVT LTD
TAXAP/1530/20077/5/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs ATUL S MEHTA
TAXAP/453/20187/5/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs MANZIL DINESHKUMAR SHAH
TAXAP/458/20187/5/2018
PRINCIPAL COMMISSIONER OF INCOME TAX - 5 vs KAMLESH JAYANTILAL JHAVERI
TAXAP/464/20185/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER INCOME TAX SURAT 3 vs NARESHBHAI BALUBHAI SOJITRA
TAXAP/446/20185/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-5 vs HARESHBHAI RAVJIBHAI VASANI
TAXAP/441/20185/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER INCOME TAX SURAT 3 vs NARESHBHAI BALUBHAI SOJITRA
TAXAP/439/20185/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER INCOME TAX SURAT 3 vs NARESHBHAI BALUBHAI SOJITRA
TAXAP/438/20185/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
COMMISSIONER OF INCOME TAX, GANDHINGAR vs NIMABEN PARMODKUMAR PATEL
TAXAP/442/20185/5/2018
