ITAT Gujarat Bench

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S M G M EXPORTS

SUBODHCHANDRA TRAMBAKLAL SHAH vs DY COMMISSIONER OF INCOME TAX CIRCLE 4(1)(1)

KANCHANBEN BHIKHABHAI SHAH vs PRINCIPAL COMMISSIONER OF INCOME TAX 1

THE COMMISSIONER OF INCOME TAX, AHMEDABAD - II vs LABH LEASE & FINANCE LTD.

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE COMMISSIONER OF INCOME TAX, AHMEDABAD - II vs LABH LEASE & FINANCE LTD.

BALDEVBHAI BHIKHABHAI PATEL vs DY COMMISSIONER OF INCOME TAX

GUJARAT CO.OPERATIVE MILK MARKETING FEDERATION LTD vs INCOME TAX OFFICER

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIOER OF INCOME TAX, GANDHINAGAR vs JAYANTILAL P THAKKAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIOER OF INCOME TAX, GANDHINAGAR vs JAYANTILAL P. THAKKAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIOER OF INCOME TAX, GANDHINAGAR vs JAYANTILAL P THAKKAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIOER OF INCOME TAX, GANDHINAGAR vs JAYANTILAL P THAKKAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIOER OF INCOME TAX, GANDHINAGAR vs JAYANTILAL P THAKKAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

COMMISSIOER OF INCOME TAX, GANDHINAGAR vs JAYANTILAL P THAKKAR

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX -2 vs ROHIT PRAHLADBHAI MODI

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) SURAT vs M/S COMED CHEMICALS LTD

HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA

PRINCIPAL COMMISSIONER OF INCOME TAX 3 vs M/S N A EXPORT

PRINCIPAL COMMISSIONER OF INCOME TAX, SURAT-1 vs M/S CHANAKYA DEVELOPERS

COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs OLIVE INTERNATIONAL EDUCATION FOUNDATION

GUJARAT CO.OPERATIVE MILK MARKETING FEDERATION LTD vs INCOME TAX OFFICER

PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs ANILKUMAR KANAIYALAL PATEL