← All Benches
ITAT Gujarat Bench
6,755 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ASIAN GRANITO INDIA TILES LTD.
TAXAP/580/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ASIAN GRANITO INDIA TILES LTD.
TAXAP/579/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ASIAN TILES LTD.
TAXAP/578/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ASIAN GRANITO INDIA TILES LTD.
TAXAP/577/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ASIAN TILES LTD.
TAXAP/576/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD
TAXAP/527/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD
TAXAP/525/201811/6/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs ADANI RETAIL LTD
TAXAP/521/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD
TAXAP/526/201811/6/2018
COMMISSIONER OF INCOME TAX vs KAMAL GALANI
TAXAP/1376/200711/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs ANIMAL BREEDING RESEARCH ORGANISATION(INDIA)
TAXAP/522/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD
TAXAP/528/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX VADODARA 2 vs NATIONAL DAIRY DEVELOPMENT BOARD
TAXAP/515/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD
TAXAP/524/201811/6/2018
PRICIPAL COMMISSIONER OF INCOME TAX, GANDHINAGAR vs SURESHCHANDRA M SHAH
TAXAP/523/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX-1 vs ASIAN GRANITO INDIA TILES LTD.
TAXAP/625/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 4 vs SYNPOL PRODUCTS PVT LTD
TAXAP/532/201811/6/2018
PRINCIPAL COMMISSIONER OF INCOME TAX 5 vs DEVENDRA JASRAJ KOTHARI
SCA/7872/201811/5/2018
HONOURABLE MR. JUSTICE AKIL KURESHI,HONOURABLE MR. JUSTICE B.N. KARIA
PRINCIPAL COMMISSIONR INCOME TAX SURAT 3 vs M/S UNIQUE ENTERPRISE SURAT
TAXAP/490/201811/5/2018
THE PRINCIPAL COMMISSIONER OF INCOME TAX4 vs MAYUR MUKUNDBHAI DESAI
TAXAP/502/201811/5/2018
