ITAT Gujarat Bench

VIMAL ALANKAR MANDIR vs DIRECTOR OF INCOME TAX

SURAT URBAN DEVELOPMENT AUTHORITY vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION)

JAMNAGAR AREA DEVELOPMENT AUTHORITY vs PRINCIPAL COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS) - AHMEDABAD

S.K. PATEL FAMILY TRUST vs A.C.I.T.

KARNATAKA JEWELS LTD vs JOINT COMMISSIONER OF INCOME TAX

COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA

HONOURABLE MS. JUSTICE HARSHA DEVANI,HONOURABLE MR. JUSTICE A.G.URAIZEE

COMMISSIONER OF INCOME TAX vs STATE BANK OF INDIA

LAXMANDAS SUJANDAS DALPAT vs THE INCOMETAX OFFICER

M/S. RAJ CORPORATION vs INCOME TAX OFFICER,

GOMTI FIBERS LTD vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX-I vs M/S PATHIK DEVELOPERS

COMMISSIONER OF INCOME TAX vs SYNERGY MULTIBASE LTD.

COMMISSIONER OF INCOME TAX-II vs M/S. HIREN ALLUMINIUM LTD

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE

DCIT, CIRCLE-5 vs PLASTIC HOUSE

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE

KRISHNAMEGH YARN INDUSTRIES vs ASSTT.COMMISSIONER OF INCOME TAX

ASIAN TILES LTD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT GAS FINANCIAL SERVICES LIMITED

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT GAS FINANCIAL SERVICES LIMITED

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT GAS FINANCIAL SERVICES LIMITED

HONOURABLE THE ACTING CHIEF JUSTICE MR. JUSTICE A.J.DESAI,HONOURABLE MR. JUSTICE A.G.URAIZEE

PRINCIPAL COMMISSIONER OF INCOME TAX 2 vs GUJARAT GAS FINANCIAL SERVICES LIMITED