ITAT Gujarat Bench

DY. C.I.T. (ASSTT) vs TORRENT LABORATORIES PVT. LTD.

KANHAIYA BHAI (KANU) BHAGWAN DAS KADIA vs AHMEDABAD MUNICIPAL CORPORATION

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

PATHAN SHOYEBKHAN MUNEER KHAN vs AHMEDABAD MUNICIPAL CORPORATION

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

NARESH NANJIBHAI CHAROLIYA vs AHMEDABAD MUNICIPAL CORPORATION

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

HARISH GUNWANTLAL THAKORE vs AHMEDABAD MUNICIPAL CORPORATION

HONOURABLE THE CHIEF JUSTICE MS. JUSTICE SONIA GOKANI

ECONOMIC TRANSPORT ORGANIZATION vs KENA PANKAJ PATEL

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE G.B.SHAH

NAREN SADASHIV BURADE vs INCOME TAX OFFICER

JIVRAJ TEA COMPANY vs ASSTT. COMMISSIONER OF INCOME TAX

BANASKANTHA DISTRICT CO-OP. MILK PRODUCERS UNION LTD vs ASSISTANT COMMISSIONER OF INCOME TAX

NESTLE INDIA LIMITED vs DEPUTY COMMISSIONER OF COMMERCIAL TAX

PARESHBHAI HASMUKHBHAI THAKKAR vs ASSISTANT COMMISSIONER OF INCOME TAX

ADANI EXPORTS vs INCOME TAX OFFICER

COMMISSIONER OF INCOME TAX RAJKOT-III vs RAJ TEA TRADERS

COMMISSIONER OF INCOME TAX RAJKOT-III vs GUJARAT CERAMIC TILES

GUJARAT STATE LAND DEVELOPMENT CORPORATION LTD vs DEPUTY COMMISSIONER OF INCOME TAX

RAMANBHAI C PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

RAMESH D PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

RAMESH D PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

HASMUKHBHAI R PRAJAPATI vs ASST. COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA

RAMESH C PRAJAPATI vs DY. COMMISSIONER OF INCOME TAX

HONOURABLE MR. JUSTICE M.R. SHAH,HONOURABLE MR. JUSTICE S.H.VORA