ITAT Delhi Bench
81,630 judgments
IMAMUDDIN,SIKANDRABAD vs ITO WARD 2(3)(2) , BULANDSHAHAR
MS. MADHUMITA ROY, JUDICIAL MEMBER (Assessment Year 2017-18) Imamuddin In front of Khurja Gate Police Chowki, Sikandrabad Bulandshahar, Uttar Pradesh – 203205 Vs. Commissioner of Income Tax (Appeals) NFAC Delhi 110001 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AANPI0285Q Appellant .. Respondent Appellant by : None Respondent by : Sh. Sanjay Kumar, Sr. DR Date of Hearing 18.03.2025 Date of Pronouncement 13.06.2025 ORDER PER MADHUMITA ROY, JM: The matter was taken up on 17.03.2025 and also 18.
ASSISTANT COMMISSIONER OF INCOME TAX, GURGUGRAM vs SAHAJ BHARTI TRAVELS PRIVATE LIMITED, GURUGRAM
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASSTT. COMMISSIONER OF INCOME TAX, DELHI vs SHREEAUMJI INFRASTRUCTURE AND PROJECTS PRIVATE LIMITED, DELHI
SHIVANI BATRA,NOIDA vs ITO, WARD - 3(4), NODIA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SUDHIR KUMAR SHARMA,NOIDA vs DCIT CENTRAL CIRCLE, GHAZIABAD
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHREEAUMJI INFRASTRUCTURE AND PORJECTS PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
SHREEAUMJI INFRASTRUCTURE AND PORJECTS PVT. LTD. ,DELHI vs DCIT, CENTRAL CIRCLE-25, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHREEAUMJI INFRASTRUCTURE AND PROJECTS PVT. LTD.,DELHI vs DCIT, CENTRAL CIRCLE-25, NEW DELHI
NEWS BUILDERS AND DEVELOPERS PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
S FOAM INDIA PVT LTD,DELHI vs ASSTT. DIRECTOR OF INCOME TAX , CPC, BENGALURU
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CAPITAL AUTOWORLD PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 5(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
ITO WARD-47(1), NEW DELHI vs SURENDER KAPOOR, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SHIVANI BATRA,DELHI vs ITO WARD 3(4), NOIDA, NOIDA
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
VISION EXPORTS,MORADABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MORADABAD
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SMITA RATHI,DELHI vs ACIT, CENTRAL CIRCLE-14, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SACHET DUGGAL,GURGAON vs DCIT CENTRAL CIRCLE-8, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT,CC-13, NEW DELHI vs MINDA CAPITAL PVT. LTD., NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ACIT-CC-13, NEW DELHI vs MINDA CAPITAL PVT. LTD., NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
EVERGREEN INFRASOLUTIONS PVT LTD,NEW DELHI vs DCIT CIRCLE-8(2), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)
