ITAT Delhi Bench
81,630 judgments
DCIT, CENTRAL CIRCLE, GHAZIABAD vs SOLITAIRE REALINFRA PRIVATE LIMITED, NOIDA
ACIT, CC-18, NEW DELHI vs SUDHA PAWA, MUMBAI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
SOLITAIRE REALINFRA PRIVATE LIMITED,NOIDA vs DCIT, GHAZIABAD
ACIT, CIRCLE-30(1), NEW DELHI vs KUNDAN VEER SINGH BHULLAR, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ACIT CENTRAL CIRCLE-18, NEW DELHI vs SWATI PAWA, NEW DELHI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
ACIT CENTRAL CIRCLE-18, NEW DELHI vs SWATI PAWA, NEW DELHI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
ACIT CENTRAL CIRCLE-18, NEW DELHI vs SATISH KUMAR PAWA, NEW DELHI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
PDR SOLUTIONS FZC,UNITED ARAB EMIRATES vs ACIT CIRCLE-INTERNATIONAL TAXATION 2(2)(2), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MINDA CAPITAL PVT LTD,NEW DELHI vs ACIT CENTRAL CIRCLE-13, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MINDA CAPITAL PVT LTD,NEW DELHI vs ACIT CENTRAL CIRCLE-13, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
MINDA CAPITAL PVT LTD,NEW DELHI vs ACIT CENTRAL CIRCLE-13, NEW DELHI
SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
SCRAFT PRODUCTS PVT LTD,NEW DELHI vs ACIT CIRCLE-22(2), NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs JAGAT PROJECTS LTD., NEW DELHI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
ACIT, CENTRAL CIRCLE-18, NEW DELHI vs SAURAV AGGARWAL, NEW DELHI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
ACIT, CENTRAL CIRCLE- 18, NEW DELHI vs SANT LAL AGGARWAL, NEW DELHI
us were centralized vide order passed by the learned Commissioner of Income Tax, Delhi – II, Delhi u/s 127 of the Act on 28.12.2012.
M/S. GENPACT INDIA,GURGAON vs DCIT, NEW DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
DCIT, NEW DELHI vs M/S. GENPACT INDIA, GURGAON
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
M/S. K WORLD DEVELOPERS PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
ARUN DWIVEDI,NEW DELHI vs ACIT, CIRCLE-9(2), NEW DELHI
M/S. ANSAL HOUSING & CONSTRUCTION LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI AMITABH SHUKLA (Accountant Member)
