ITAT Delhi Bench
81,630 judgments
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIZBAD
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
CHANDRA KUMAR GUPTA,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 16(1), DELHI, DELHI
MS. MADHUMITA ROY (Judicial Member)
KHALILUR RAHAMAN,SAMBHAL vs ITO-1(5) SAMBHAL, SAMBHAL
MS. MADHUMITA ROY (Judicial Member)
ASHEESH KUMAR SHARMA,UTTAR PRADESH vs INCOME TAX OFFICER, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
AURA GOLD PVT. LTD.,,DELHI vs ITO, WARD-3(4), DELHI
SHRI VIMAL KUMAR (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KHURSHID AHMAD WANI,DELHI vs ITO WARD 71(1), DELHI
MS. MADHUMITA ROY (Judicial Member)
A2Z INFRASERVICES LIMITED,GURGAON vs DCIT, CENTRAL CIRCLE-2, FARIDABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER, DELHI vs AGL LOGISTICS PVT. LTD., RAJOURI GARDEN
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
A.B. EXPORTS PRIVATE LIMITED,NEW DELHI vs DCIT CENTRAL CIRCLE-27, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
BRAHMA TOURISM INDIA PVT. LIMITED,NEW DELHI vs ACIT WARD 5(2), NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
SHIVANI TAYAL,NEW DELHI vs INCOME TAX OFFICER, WARD 49(1), NEW DELHI, DELHI
SHRI M. BALAGANESH, ACCOUNTANT MEMBER AND SH. YOGESH KUMAR U.S. (Judicial Member)
INDO GERMAN INTERNATIONAL PVT.LTD.,NEW DELHI vs DCIT CIRCLE-10(1), DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-27, DELHI, DELHI vs NKG INFRASTRUCTURE LIMITED, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
NKG INFRASTRUCTURE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-27, DELHI
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)