ITAT Delhi Bench
81,630 judgments
ACIT, CENTRAL CIRCLE-18, NEW DELHI vs GAURAV AGGARWAL, NEW DELHI
SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
TATA TELESERVICES LTD.,NOIDA vs ACIT, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
TATA TELESERVICES LTD.,NOIDA vs ACIT, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
SMT. SANGEETA SAWHNEY,NEW DELHI vs DCIT, NEW DELHI
SHRI UMESH GARG,MEERUT vs ITO, MEERUT
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI MANISH AGARWAL, HON'BLE (Accountant Member)
ACIT, NEW DELHI vs M/S. SEA POINT TRADING & BUILDERS PVT. LTD., NEW DELHI
MS. MADHUMITA ROY, JUDICAL MEMBER, SHRI MANISH AGARWAL (Accountant Member)
ACIT, NEW DELHI vs M/S. BELISMA BUILDCON PVT. LTD., GURGAON
MS.MADHUMITA ROY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
M/S. NTPC LIMITED,NEW DELHI vs ADDL.CIT, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
I P CONSTRUCTIONS P.LTD,NEW DELHI vs ACIT, CIRCLE-12(2), NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
TISH CONSULTANTS PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-2, NOIDA
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
TISH CONSULTANTS PVT LTD,DELHI vs DCIT,CENTRAL CIRCLE-2, NOIDA
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
JINDAL CHARITABLE SOCIETY,DELHI vs PR. COMMISSIONER OF INCOME TAX(CENTRAL)-3, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
FLORENCE NIGHTINGALE EDUCATIONAL SOCIETY,DELHI vs PR. COMMISSIONER OF INCOME TAX(CENTRAL)-3, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
LALA SHER SINGH MEMORIAL JEEVAN VIGYAN TRUST SOCIETY,DELHI vs PCIT (CENTRAL)-3, JHANDEWALAN NEW DELHI, DELHI
SHRI C. N. PRASAD (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
A2Z INFRASERVICES LIMITED,HARYANA vs DCIT CENTRAL CIRCLE 27, DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
SANDEEP KHANNA,NEW DELHI vs INCOME TAX OFFICER WARD 29(4) DELHI, NEW DELHI
MS. MADHUMITA ROY (Judicial Member)
BALSONS JEWELLERS,MEERUT vs ITO, WARD - 1(2)(3), MEERUT
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
A2Z WASTE MANAGEMENT (RANCHI) LIMITED,GURGAON vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX (TDS), GHAZIABAD
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)