ITAT Delhi Bench

ASSISTANT COMMISSIONER OF INCOME TAX, DELHI vs SATVINDER KAUR, DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

TRANS WORLD INTERNATIONAL LLC,WILMINGTON, DELAWARE, USA vs DEPUTY COMMISSIONER OF INCOME TA, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, CIVIC CENTRE, NEAR MINTO ROAD, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

TRANS WORLD INTERNATIONAL LLC,WILMINGTON, DELAWARE, USA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), INTERNATIONAL TAXATION, NEW DELHI

TRANS WORLD INTERNATIONAL LLC,DELAWARE, USA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE (INTERNATIONAL TAXATION) - 3(1)(1), NEW DELHI

DUSHYANT BHATI,NOIDA vs PCIT, NOIDA, NOIDA

JKB EXIM PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 13(2), NEW DELHI

SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)

PRABHAT KUMAR,DELHI vs ACIT, INT. TAX. 1(1)(1), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AVICHAL KULSHRESTHA,LONDON vs ITO WARD 35(7), NEW DELHI

SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)

ACIT CIRCLE-1(1) (E)NEW DELHI, DELHI vs DELHI BUREAU OF TEXT BOOKS, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT CIRCLE-1(1) (E) NEW DELHI, DELHI vs DELHI BUREAU OF TEXT BOOKS, DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ZSCALER, INC.,UNITED STATES vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 3(1)(1), DELHI, DELHI

SHRI ANUBHAV SHARMA (Judicial Member)

DCIT CENTRAL CIRCLE-17, NEW DELHI vs AL AMMAR FROZEN FOODS EXPORTS PVT. LTD, NEW DELHI

GEOPETROL INTERNATIONAL INC.,CHENNAI vs ACIT, CIRCLE INTERNATIONAL TAXATION1(3)1,, NEW DELHI

SHRI VIKAS AWASTHY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

SRS EDUCATIONAL SOCIETY,FARIDABAD vs ITO(E), FARIDABAD

SHRI YOGESH KUMAR US (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

SUBHASH CHAND,KARNAL vs ITO WARD - 4, KARNAL

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

NAVEEN KUMAR GUPTA,NEW DELHI vs ITO, WARD-26(1), NEW DELHI

SHRIS.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

INDEX SECURITIES & RESEARCH PVT. LTD.,NEW DELHI vs ACIT CC-18,, NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

GOGOAL HYDRO PVT. LTD,NEW DELHI vs DCIT CIRCLE-10(1), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ACIT CENTRAL CIRCLE-18, NEW DELHI vs INDEX SECURITIES & RESEARCH PVT. LTD., NEW DELHI

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)

PRADEEP KUMAR JINDAL,NEW DELHI vs ACIT, CIRCLE- 20(1), NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SMT. ANNAPURNA GUPTA (Accountant Member)