ITAT Delhi Bench
81,630 judgments
SANJEEV KUMAR,BULANDSHAHR UP vs ACIT, CIRCLE-14, NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT and SHRIS.RIFAUR RAHMAN (Accountant Member)
SANJEEV KUMAR,BULANDSHAHR vs ACIT, CENTRAL CIRCLE- 14, NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT and SHRIS.RIFAUR RAHMAN (Accountant Member)
SANJEEV KUMAR,BULANDSHAHR vs ACIT, CENTRAL CIRCLE- 14, NEW DELHI
ACIT CIRCLE-64(1), NEW DELHI vs ASHIMA NEB, NOIDA
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ACIT CIRCLE-64(1), NEW DELHI vs ASHIMA NEB, NOIDA
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
ACIT, CENTRAL CIRCLE- 14, NEW DELHI vs SANJEEV KUMAR, BULANDSHAHR
SHRI MAHAVIR SINGH, VICE PRESIDENT and SHRIS.RIFAUR RAHMAN (Accountant Member)
SANJEEV KUMAR,BULANDSHAHR vs ACIT, CENTRAL CIRCLE-14, , NEW DELHI
SHRI MAHAVIR SINGH, VICE PRESIDENT and SHRIS.RIFAUR RAHMAN (Accountant Member)
F.C.C. CO. LTD.,GURGAON, HARYANA vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX)-1(3)(1), NEW DELHI, CIVIC CENTER, NEW DELHI
ZSCALER, INC.,UNITED STATES OF AMERICA vs DCIT, INTERNATIONAL TAX, CIRCLE 3(1)(1), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
KATHIKA TRUST,DELHI vs CIT EXEMPTION, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
KATHIKA TRUST,DELHI vs CIT EXEMPTION, DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
NTPC LIMITED,DELHI vs DCIT, CIRCLE-16(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CIVIC CENTRE, NEW DELHI vs HARISH KUMAR, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI MANISH AGARWAL, HON'BLE (Accountant Member)
KBJ FACILITY MANAGEMENT LLP,GURGAON vs THE ASSESSING OFFICER,WARD 2(2), GURGAON
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
HARISH KUMAR,DELHI vs NFAC, DELHI
SHRI MAHAVIR SINGH, HON'BLE (Vice President), SHRI MANISH AGARWAL, HON'BLE (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs SPICEJET LIMITED, NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, JHANDEWALAN EXTN. vs SPICEJET LIMITED, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
MUKESH BHARIJA,NEW DELHI vs JCIT(OSD) , CENTRAL CIRCLE-26, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
TEJASVI BHALLA ,NEW DELHI vs ITO,WARD-50(1), DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
KRISHAN KUMAR MAKRANIA PRO. M/S. MAKRANIA OIL MILL,,BHIWANI vs DCIT CENTRAL CIRCLE-I, GURGAON
MS. MADHUMITA ROY (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
