← All Benches

ITAT Delhi Bench

81,630 judgments

ACIT, CIRCLE-10(2), NEW DELHI vs GUJARAT GUARDIAN LTD., NEW DELHI

ITA 1819/DEL/2018[2014-15]Status: Disposed27/6/2025AY 2014-15

SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ARPIT GOEL,NEW DELHI vs ITO, NEW DELHI

ITA 351/DEL/2017[2011-12]Status: Disposed27/6/2025AY 2011-12

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

ARPIT GOEL,NEW DELHI vs ITO, NEW DELHI

ITA 350/DEL/2017[2010-11]Status: Disposed27/6/2025AY 2010-11

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

ARPIT GOEL,NEW DELHI vs ITO, NEW DELHI

ITA 349/DEL/2017[2009-10]Status: Disposed27/6/2025AY 2009-10

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

M/S. SHOURYA TOWERS PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI

ITA 1827/DEL/2017[2012-13]Status: Disposed27/6/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)

ITO, NEW DELHI vs M/S. ANTRIKSH GROWTH FUND LTD., NEW DELHI

ITA 397/DEL/2016[2006-07]Status: Disposed27/6/2025AY 2006-07

SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)

DCIT, NEW DELHI vs M/S. MAJESTIC PROPERTIES PVT. LTD., NEW DELHI

ITA 3115/DEL/2014[2010-11]Status: Disposed27/6/2025AY 2010-11

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

DCIT, NEW DELHI vs M/S. MAJESTIC PROPERTIES PVT. LTD., NEW DELHI

ITA 1748/DEL/2014[2009-10]Status: Disposed27/6/2025AY 2009-10

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

M/S. MAJESTIC PROPERTIES PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI

ITA 1623/DEL/2014[2009-10]Status: Disposed27/6/2025AY 2009-10

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

DCIT, NEW DELHI vs SH. RAJAT GUPTA, NEW DELHI

ITA 3525/DEL/2013[2008-09]Status: Disposed27/6/2025AY 2008-09

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

DCIT, NEW DELHI vs M/S. MAJESTIC PROPERTIES PVT. LTD., NEW DELHI

ITA 3289/DEL/2013[2008-09]Status: Disposed27/6/2025AY 2008-09

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

M/S MAJESTIC PROPERTIES PVT. LTD.,,NEW DELHI vs ACIT, NEW DELHI

ITA 3233/DEL/2013[2008-09]Status: Disposed27/6/2025AY 2008-09

SHRI MAHAVIR SINGH (Vice President), SHRI M. BALAGANESH (Accountant Member)

ACIT, NEW DELHI vs M/S. PGF LTD., CHANDIGARH

ITA 2137/DEL/2010[2006-07]Status: Disposed27/6/2025AY 2006-07

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, NEW DELHI vs M/S. PGF LTD., CHANDIGARH

ITA 2136/DEL/2010[2005-06]Status: Disposed27/6/2025AY 2005-06

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

ACIT, NEW DELHI vs M/S. PGF LTD., CHANDIGARH

ITA 2135/DEL/2010[2004-05]Status: Disposed27/6/2025AY 2004-05

SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER, SHRI NAVEEN CHANDRA (Accountant Member)

MR. SURYA KANT TRIPATHI,GHAZIABAD vs ITO WARD-2(2)3, GHAZIABAD

ITA 372/DEL/2025[2012-13]Status: Disposed26/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

MR. JAVED,GHAZIABAD vs ITO WARD-1(3), GHAZIABAD

ITA 371/DEL/2025[2012-13]Status: Disposed26/6/2025AY 2012-13

Sh. Satbeer Singh Godara (Judicial Member)

NITIN KUMAR,GAUTAM BUDDHA NAGAR vs ITO,WARD-2(3), NOIDA

ITA 364/DEL/2025[2011-12]Status: Disposed26/6/2025AY 2011-12

Sh. Satbeer Singh Godara (Judicial Member)

SUMER CHAND GUPTA,DELHI vs ITO WARD 35(5) , CIVIC CENTRE

ITA 354/DEL/2025[2017-18]Status: Disposed26/6/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

OM PRAKASH,GURGAON vs INCOME TAX OFFICE, WARD 3 (2). GURGAON, GURGAON

ITA 301/DEL/2025[2011-12]Status: Disposed26/6/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)