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ITAT Delhi Bench

81,630 judgments

SHRI SHIV KRISHNA SEWA TRUST,CENTAL DELHI vs AO, NEW DELHI

ITA 294/DEL/2025[2018-19]Status: Disposed26/6/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

RAJENDER KUMAR JAIN,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -61(1), DELHI

ITA 250/DEL/2025[2014-15]Status: Disposed26/6/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)

MOHD AKLAKH,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD

ITA 1949/DEL/2025[2010-11]Status: Disposed26/6/2025AY 2010-11

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PASCHION RESTAURANTS PRIVATE LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX , GHAZIABAD

ITA 1940/DEL/2025[2013-14]Status: Disposed26/6/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

ANIL BANSAL,DELHI vs ITO, WARD 44(6) DELH, DELHI

ITA 1726/DEL/2025[2019-20]Status: Disposed26/6/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

ANIL BANSAL,DELHI vs ITO, WARD 44(6) DELHI, NEW DELHI

ITA 1725/DEL/2025[2018-19]Status: Disposed26/6/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

BHIRENDRA SINGHA CHOWDHURY,DELHI vs ITO WARD-21(2), DELHI

ITA 1724/DEL/2025[2017-18]Status: Disposed26/6/2025AY 2017-18

Sh. Satbeer Singh Godara (Judicial Member)

ANIL KUMAR AHUJA,DELHI vs DCIT, CIRCLE 59(1), DELHI

ITA 1718/DEL/2025[2019-20]Status: Disposed26/6/2025AY 2019-20

Sh. Satbeer Singh Godara (Judicial Member)

INCOME TAX OFFICER, ROHTAK vs ATUL KUMAR & SONS HUF, ROHTAK

ITA 1707/DEL/2025[2018-19]Status: Disposed26/6/2025AY 2018-19

Sh. Satbeer Singh Godara (Judicial Member)

DHARMENDRA NATH DIXIT,FARIDABAD vs ITO WARD 1(1), FARIDABAD

ITA 1698/DEL/2025[2018-19]Status: Disposed26/6/2025AY 2018-19

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

VIJAY SINGH,GB NAGAR vs INCOME TAX OFFICER, NOIDA

ITA 1697/DEL/2025[2010-11]Status: Disposed26/6/2025AY 2010-11

Sh. Satbeer Singh Godara (Judicial Member)

DHARMENDRA DIXIT,FARIDABAD vs ITO WARD 1(1), FBD, FARIDABAD

ITA 1694/DEL/2025[2017-18]Status: Disposed26/6/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AI SAAD TRADING CO,MEERUT vs ITO WARD-1(1)(1), MEERUT

ITA 1682/DEL/2025[2015-16]Status: Disposed26/6/2025AY 2015-16

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AI SAAD TRADING CO,MEERUT vs ITO WARD-1(1)(1), MEERUT

ITA 1681/DEL/2025[2014-15]Status: Disposed26/6/2025AY 2014-15

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

AI SAAD TRADING CO,MEERUT vs ITO WARD-1(1)(1), MEERUT

ITA 1680/DEL/2025[2013-14]Status: Disposed26/6/2025AY 2013-14

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RAJ BALA,HARYANA vs ITO WARD-1 , NARNAUL, NARNAUL

ITA 1665/DEL/2025[2015-16]Status: Disposed26/6/2025AY 2015-16

Sh. Satbeer Singh Godara (Judicial Member)

ANANT AGARWAL,NEW DELHI vs COMMISSIONER OF INCOME TAX (APPEAL), DELHI

ITA 1625/DEL/2025[2017-18]Status: Disposed26/6/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

REKHA JAIN,DELHI vs DCIT, CENTRAL CIRCLE- 26, DELHI

ITA 1577/DEL/2025[2017-18]Status: Disposed26/6/2025AY 2017-18

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

REKHA JAIN,DELHI vs DCIT, CENTRAL CIRCLE-26, DELHI

ITA 1576/DEL/2025[2016-17]Status: Disposed26/6/2025AY 2016-17

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RSW STEEL PVT LTD,GHAZIABAD vs DCIT,CENTRAL CIRCLE-26, DELHI

ITA 1570/DEL/2025[2022-23]Status: Disposed26/6/2025AY 2022-23

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)