ITAT Delhi Bench

RSW STEEL PRIVATE LIMITED,GHAZIABAD vs DCIT CEN. CIRCLE-26, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RSW STEEL PVT LTD,GHAZIABAD vs DCIT,CENTRAL CIRCLE-26, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RSW STEEL PRIVATE LIMITED,GHAZIABAD vs DCIT, CENTRAL CIRCLE-26, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

JAI HEALTHCARE PVT LTD,DELHI vs ADD.CIT, RANGE-13, DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

RUP SINGH,GREATER NOIDA vs ITO 3(2), NOIDA

Sh. Satbeer Singh Godara (Judicial Member)

CHANNEL NINE ENTERTAINMENT LIMITED,ASAF ALI ROAD DELHI vs ASSESSING OFFICER, WARD 6(1), CR BUILDING, DELHI

SHRI SUDHIR KUMAR (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

PENINSULA DATA SECURE PVT LTD,NEW DELHI vs CENTRAL CIRCLE, 14 DELHI, NEW DELHI

LALIT KUMAR,GHAZIABAD vs INCOME TAX OFFICER, GHAZIABAD

MS. MADHUMITA ROY (Judicial Member)

SML LABELS (INDIA) PVT LTD,GURGAON vs DCIT CIRCLE-22(2), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

MEENU GOGIA,NEW DELHI vs ASSTT COMMISSIONER OF INCOME TAX, NEW DELHI

Sh. Satbeer Singh Godara (Judicial Member)

NARENDER SINGH,HARYANA vs INCOME TAX OFFICER , NARNAUL

Sh. Satbeer Singh Godara (Judicial Member)

RAJA QURESHI,HAPUR vs INCOME TAX OFFICER, HAPUR

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY (Accountant Member)

SUDHIR KUMAR,MUZAFFARNAGAR vs INCOME TAX OFFICER 2(4), MUZAFFARNAGAR

Sh. Satbeer Singh Godara (Judicial Member)

SANDEEP ARORA,DELHI vs ITO,WARD-55(1), DELHI

SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)

THE INDURE PRIVATE LIMITED,DELHI vs ASSISSTANT COMMISSIONER INCOME TAX, C R BUILDING

MS. MADHUMITA ROY (Judicial Member), SHRI KHETTRA MOHAN ROY, ACCOUNTANT MEMBER (Assessment Year: 2018-19) The Indure Pvt. Ltd. Indure House, Savitri Cinema, Greater Kailash II Delhi-110048 Vs. ACIT, C.R. Building R. No. 192A, 1st Floor, Delhi 110002 स्थायीलेखासं . / जीआइआरसं . / PAN/GIR No: AAACT0121C Appellant Respondent Appellant by : Sh. Manish Kumar, CA Respondent by : Ms. Harpreet Kaur Hansra, Sr. DR Date of Hearing 04.06.2025 Date of Pronouncement 04.06.2025 ORDER PER MADHUMITA ROY, J

IRASHAD,UTTAR PRADESH vs DCIT OR ACIT, CENTRAL CIRCLE, MEERUT, UTTAR PRADESH

Sh. Satbeer Singh Godara (Judicial Member)

IMRAN AHMAD,UTTAR PRADESH vs DCIT OR ACIT, CENTRAL CIRCLE, MEERUT, UTTAR PRADESH

Sh. Satbeer Singh Godara (Judicial Member)

AMRIT PAL SINGH VIJ,NEW DELHI vs ITO WARD 46(2), NEW DELHI

Sh. Satbeer Singh Godara (Judicial Member)

AMRIT PAL SINGH VIJ,NEW DELHI vs ITO WARD 46(2), NEW DELHI

Sh. Satbeer Singh Godara (Judicial Member)

DC BUILDTECH AND CO NSULING PRIVATE LIMITED,DELHI vs INCOME TAX OFFICER , NEW DELHI

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)