ITAT Delhi Bench
81,630 judgments
AMBEY LABORATORIES LIMITED,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S.RIFAUR RAHMAN (Accountant Member)
CORPORATE INTERNATIONAL FINANCIAL SERVICES LTD,NEW DELHI vs PCIT(CENTRAL),DELHI-1, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
CORPORATE INTERNATIONAL FINANCIAL SERVICES LTD,NEW DELHI vs PCIT(CENTRAL),DELHI-1, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
CORPORATE INTERNATIONAL FINANCIAL SERVICES LTD,NEW DELHI vs PCIT(CENTRAL),DELHI-1, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
SATYA PRAKASH AND BROS PVT. LTD.,DELHI vs DCIT - CIRCLE 22(2), DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
CORPORATE INTERNATIONAL FINANCIAL SERVICES LTD,NEW DELHI vs PCIT(CENTRAL),DELHI-1, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
BHIM SAIN GUPTA,DELHI vs ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE - 47(1), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
AMANDEEP SINGH,NEW DELHI vs DCIT CIRCLE 10(1), NEW DELHI
SHRI VIKAS AWASTHY, JUDICIAL MEMBER and SHRIS.RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER WARD 4(1), NEW DELHI vs BHOPAL SANCHI HIGHWAYS PRIVATE LIMITED, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
AQUAKIOSK INDIA PRIVATE LIMITED,NEW DELHI vs INCOME TAX OFFICER, WARD 3(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
ITO, WARD 43(6), DELHI vs ANKUR JAIN, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
ANUMOD SHARMA,NEW DELHI vs ACIT CENTRAL CIRCLE-16, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER, WARD-47(1), DELHI, NEW DELHI vs BHUVAN SHARMA, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
SIRIONLABS PRIVATE LTD. ,DELHI vs AO WARD 23(3), DELHI
DCIT, CENTRAL CIRCLE-19, NEW DELHI vs ADD LOUNGE SERVICES PVT. LTD.(FORMERLY KNOWN SKYLARK HOSPITALITY INDIA PVT. LTD.), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
THE DELHI BUILDING & OTHERS CONSTRUCTION WORKERSW WELFARE BOARD,DELHI vs DDIT(E), TRUST CIRTCLE-IV, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
THE DELHI BUILDING & OTHERS CONSTRUCTION WORKERSW WELFARE BOARD,DELHI vs DDIT(E), TRUST CIRTCLE-IV, NEW DELHI
Sh. Satbeer Singh Godara, Judicial Member & Sh. S. Rifaur Rahman (Accountant Member)
ASHA GUPTA,NEW DELHI vs ACIT, CIRCLE-60(1), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
GUJARAT GUARDIAN LTD.,,NEW DELHI vs ACIT, CIRCLE-10(2), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
GUJARAT GUARDIAN LTD.,,NEW DELHI vs ACIT, CIRCLE-10(2), NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
