ITAT Delhi Bench
81,630 judgments
ANTAR FOUNDATION,DELHI vs CIT(EXEMPTION)DELHI, EXEMPTION
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
SHAHI EXPORTS PRIVATE LIMITED,NEW DELHI vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 8, DELHI, DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, DELHI vs AJIT SINGH OM PARKASH PRIVATE LIMITED, DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
BRIJESH DEVI,GHAZIABAD vs AO WARD-1(5), GHAZIABAD
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
ANIL KUMAR CHAUHAN,GURGAON vs DCIT, CIRCLE-1(1), GURGAON
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
DEV PRIYA PRODUCTS PRIVATE LTD.,DELHI vs DCIT, CENTRAL CIRCLE, MEERUT
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AVINASH SINGH GREWAL (THROUGH LEGAL REPRESENTATIVE - DEVINDER KAUR),NEW DELHI vs INCOME TAX OFFICER, WARD 5(1), CHANDIGARH, CHANDIGARH
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
AVINASH SINGH GREWAL (THROUGH LEGAL REPRESENTATIVE - DEVINDER KAUR),NEW DELHI vs INCOME TAX OFFICER, WARD 5(1), CHANDIGARH, CHANDIGARH
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
BGM TELECOMMUNICATIONS PRIVATE LIMITED,DELHI vs PCIT,DELHI-1, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI NAVEEN CHANDRA (Accountant Member)
ACIT CIRCLE 34(1), , NEW DELHI vs B.K. SALES CORPORATION, MUKHERJEE NAGAR, NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
RAM BABU AGGARWAL,DELHI vs ITO,WARD-44(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
BIOLIFE MEDICAL PRIVATE LIMITED,NEW DELHI vs ACIT CIRCLE 5(1), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs BELLE LABORATORIES PVT LTD, NEW DELHI
SHRI VIKAS AWASTHY (Judicial Member), SHRI S RIFAUR RAHMAN (Accountant Member)
INCOME TAX OFFICER, GURGAON vs SORAM, GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
SORAM,GURGAON vs INCOME TAX OFFICER (WARD 4(1)), GURGAON
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
DCIT, CIRCLE-10(1), DELHI vs HAR PARSHAD AND COMPANY PRIVATE LIMITED, SOUTH EAST DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
AYESHA STEELS PVT. LTD.,,NEW DELHI vs ITO, WARD-3(4), DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI AMITABH SHUKLA (Accountant Member)
CORPORATE INTERNATIONAL FINANCIAL SERVICES LTD,NEW DELHI vs PCIT(CENTRAL),DELHI-1, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
CORPORATE INTERNATIONAL FINANCIAL SERVICES LTD,NEW DELHI vs PCIT(CENTRAL),DELHI-1, DELHI
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
ANITA JHA,GHAZIABAD vs DCIT, CENTRAL CIRCLE-2, DELHI
the AO on 22.03.2022. However, he submitted that AO has not disposed off the assessee's objections before passing the assessment order.
