ITAT Delhi Bench
81,630 judgments
PRAYS TRACON LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRAYS TRACON LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRAYS TRACON LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRAYS TRACON LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
PRAYS TRACON LTD,NEW DELHI vs DCIT, CENTRAL CIRCLE-II, FARIDABAD
SHRI M. BALAGANESH (Accountant Member), SHRI YOGESH KUMAR U.S. (Judicial Member)
GOLDFIELD SALES AGENCIES LTD.,FARIDABAD vs DCIT, CENTRAL CIRCLE- 2, FARIDABAD
SHRI S.RIFAUR RAHMAN (Accountant Member), SHRI ANUBHAV SHARMA (Judicial Member)
C & S ELECTRIC LTD.,NEW DELHI vs DCIT, CIRCLE- 1, LTU, NEW DELHI
C & S ELECTRIC LTD.,NEW DELHI vs DCIT, CIRCLE- 1, LTU, NEW DELHI
DCIT, CIRCLE- 1, LTU, NEW DELHI vs C & S ELECTRIC LTD., NEW DELHI
DCIT, CIRCLE- 1, LTU, NEW DELHI vs C & S ELECTRIC LTD., NEW DELHI
SHRI YOGESH KUMAR U.S. (Judicial Member), SHRI AVDHESH KUMAR MISHRA (Accountant Member)
DASSAULT SYSTEMS SA,FRANCE vs ACIT (INTERNATIONAL TAXATION), CIRCLE-1(2)(2), NEW DELHI
SHRI MAHAVIR SINGH (Vice President), SHRI MANISH AGARWAL, ACCOUNTANT MEMBER (Assessment Year: 2013-14) Dassault System SE Vs. The ACIT, Circle 1(2)(2) (earlier known as International Taxation, Dassault Systems SA) New Delhi 10, Rue Marcel Dassault, CS 40501, 78946 Velizy Villacoublay Cedex France स्थायीलेखासं . / जी आइआरसं . / PAN/GIR No: AADCD5443N Appellant Respondent Appellant by : Sh. Yishu Goel, CA Respondent by : Sh. Rajesh Kumar Dhanesta, Sr. DR. Date of Hearing 27.06.2025 Date of Pr
SAMIDH SHARMA,DELHI vs ITO, WARD- 59(3), NEW DELHI
SHRI ANUBHAV SHARMA (Judicial Member), SHRI MANISH AGARWAL (Accountant Member)
ASHOKKUMAR A. BANTHIA,MUMBAI vs DCIT CENTRAL CIRCLE -27, NEW DELHI
ASHOKKUMAR A. BANTHIA,MUMBAI vs DCIT, CENTRAL CIRCLE - 27, NEW DELHI
KUNDAN RICE MILLS LIMITED,NEW DELHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-14 , NEW DELHI
KUNDAN RICE MILLS LIMITED,NEW DELHI vs DEPUTY COMMISIONER OF INCOME TAX, CENTRAL CIRCLE-14, NEW DELHI
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs KUNDAN RICE MILLS LIMITED, HARYANA
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs KUNDAN RICE MILLS LIMITED, HARYANA
SHRI S RIFAUR RAHMAN (Accountant Member), SHRI VIMAL KUMAR (Judicial Member)
ANKITA LOKESH GOYAL,DELHI vs INCOME TAX OFFICER WARD 70(1), NEW DELHI, NEW DELHI
SHRI CHALLA NAGENDRA PRASAD (Judicial Member), SHRI M BALAGANESH (Accountant Member)
GAURAV KATHURIA,ROHTAK vs ACIT CENT GURGAO 1, GURUGRAM
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI S. RIFAUR RAHMAN (Accountant Member)
