← All Benches
ITAT Delhi Bench
77,588 judgments
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2517/DEL/2025[2018-18]Status: Disposed21/8/2026AY 2018-18
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2516/DEL/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2515/DEL/2025[2016-17]Status: Disposed21/8/2026AY 2016-17
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2514/DEL/2025[2015-16]Status: Disposed21/8/2026AY 2015-16
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, NEW DELHI
ITA 2513/DEL/2025[2014-15]Status: Disposed21/8/2026AY 2014-15
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2512/DEL/2025[2013-14]Status: Disposed21/8/2026AY 2013-14
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27 DELHI, DELHI
ITA 2511/DEL/2025[2012-13]Status: Disposed21/8/2026AY 2012-13
MANINDER PAL SINGH MAINE,DELHI vs ACIT, CIRCLE- 59(1), DELHI
ITA 1497/DEL/2025[2012-13]Status: Disposed21/8/2026AY 2012-13
KITCHEN KREATION,DELHI vs INCOME TAX OFFICER, DELHI
ITA 1412/DEL/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
M/S OLYMPUS MEDICAL SYSTEMS INDIA PVT LTD,GURGAON vs ASST UNIT INCOME TAX DEPT NATIOANAL FACELESS ASSESSMENT CENTRE NEW DELHI, NEW DELHI
ITA 1238/DEL/2025[2012-13]Status: Disposed21/8/2026AY 2012-13
JCIT(OSD), RANGE-10, ITO C.R. BUILDING vs GEM AGROFOODS PVT. LTD., SHANTI NIKETAN
ITA 1227/DEL/2025[2014-15]Status: Disposed21/8/2026AY 2014-15
MOBITECH CREATIONS PRIVATE LIMITED,SOUTH EAST DELHI vs DCIT, NEW DELHI
ITA 1005/DEL/2025[2021-2022]Status: Disposed21/8/2026AY 2021-2022
OLYMPUS MEDICAL SYSTEMS INDIA PVT LTD, GURGAON vs ASSESSMENT UNIT INCOME TAX DEPTARTMENT NATIONAL FACELESS ASSESSMENT CENTRE NEW DELHI, NEW DELHI
ITA 5396/DEL/2024[2021-22]Status: Disposed21/8/2026AY 2021-22
BBC GLOBAL NEWS INDIA PRIVATE LIMITED,NEW DELHI vs DCIT, CENTRAL CIRCLE-8, NEW DELHI
ITA 4460/DEL/2024[2020-21]Status: Disposed21/8/2026AY 2020-21
OLYMPUS MEDICAL SYSTEMS INDIA PRIVATE LIMITED,GURUGRAM vs ITO, NEW DELHI
ITA 3887/DEL/2024[2020-21]Status: Disposed21/8/2026AY 2020-21
DELHI BROTHERHOOD SOCIETY,DELHI vs APPELLATE TRIBUNAL, INCOME TAX
ITA 2981/DEL/2024[2016-17]Status: Disposed21/8/2026AY 2016-17
FANS A.S.,NOIDA vs DCIT,ACIT-INT-TAX-GURGAON, GURGAON
ITA 3922/DEL/2023[2021-22]Status: Disposed21/8/2026AY 2021-22
PROMETRIC TESTING PVT. LTD.,GURGAON vs DCIT, GURGAON
ITA 3563/DEL/2015[2009-10]Status: Disposed21/8/2026AY 2009-10
RAJNI DUA,DELHI vs ITO, WARD- 23(2), DELHI
ITA 857/DEL/2026[2005-06]Status: Disposed20/8/2026AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI vs RAKESH SHARMA, NEW DELHI
ITA 5907/DEL/2026[2010-11]Status: Disposed20/8/2026AY 2010-11