← All Benches
ITAT Delhi Bench
77,588 judgments
JNJ ELECTRONICS LIMITED,DELHI vs DCIT, CENTRAL CIRCLE-13, NEW DELHI
ITA 3220/DEL/2024[2013-14]Status: Disposed24/8/2026AY 2013-14
M/S NITCO LTD. AND ANR. vs CUSTOMS, CENTRAL EXCISE AND SERVICE TAX SETTLEMENT COMMISSION
W.P.(C)/976/202021/8/2026
PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) DELHI vs VE COMMERCIAL VEHICLES LIMITED
ITA/676/202621/8/2026
BALJINDER CHATHA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
W.P.(C)/5682/202621/8/2026
PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) DELHI vs VE COMMERCIAL VEHICLES LIMITED
ITA/675/202621/8/2026
PR. COMMISSIONER OF INCOME TAX (CENTRAL-1) DELHI vs VE COMMERCIAL VEHICLES LIMITED
ITA/674/202621/8/2026
YATISH SAXENA vs ASSISTANT COMMISSIONER OF INCOME TAX AND ANR
W.P.(C)/5631/202621/8/2026
SHRAVAN RUSTAGI vs ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
W.P.(C)/16067/202521/8/2026
MOHIT KUMAR GUPTA,DELHI vs DEPUTY COMMISSIONER CENTRAL CIRCLE 7 DELHI, DELHI
ITSSA 8029/DEL/2025[2021-22]Status: Disposed21/8/2026AY 2021-22
JHARKHAND MUKTI MORCHA PARTY,NEW DELHI vs ACIT, NEW DELHI
ITSSA 54/DEL/1998[1987-88 to 27/09/1996]Status: Disposed21/8/2026
RUPEE SOREN L/H OF SHIBU SOREN,NEW DELHI vs ACIT CENTRAL CIRCLE 6, NEW DELHI
ITSSA 100/DEL/1997[01/04/1986 to 26/04/1996]Status: Disposed21/8/2026
UFLEX LIMITED,DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, NOIDA
ITTPA 280/DEL/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
DY. COMMISSIONER OF INCOME TAX, NOIDA vs UFLEX LIMITED, DELHI
ITTPA 272/DEL/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
UFLEX LIMITED,PAMPOSH ENCLAVE,GREATER KAILASH- I, SOUTH DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, DCIT/ACIT CEN CIR-II, NOIDA
ITTPA 260/DEL/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
UFLEX LIMITED,PAMPOSH ENCLAVE, GREATER KAILASH, SOUTH DELHI vs DCIT/ACIT CEN CIR-II, NOIDA, DCIT/ACIT CEN CIR-II, NOIDA
ITTPA 259/DEL/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
AVAP LEASING(ASIA) LIMITED,DUBLIN, IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), INTERNATIONAL TAX, DELHI, DELHI
ITITA 97/DEL/2026[2019-20]Status: Disposed21/8/2026AY 2019-20
ENGLAND AND WALES CRICKET BOARD LIMITED,LONDON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE INT. TAX 1(2)(2), NEW DELHI, NEW DELHI
ITITA 41/DEL/2026[2023-24]Status: Disposed21/8/2026AY 2023-24
AVAP LEASING(ASIA) LIMITED,IRELAND vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), INTERNATIONAL TAX, DELHI, DELHI
ITITA 105/DEL/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2519/DEL/2025[2020-21]Status: Disposed21/8/2026AY 2020-21
MANOJ NAGAR,FARIDABAD vs DCIT/ACIT CENTRAL CIRCLE-27, NEW DELHI, DELHI
ITA 2518/DEL/2025[2019-20]Status: Disposed21/8/2026AY 2019-20